High Courts27 Sept 2023
Dhananjay Rai Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0073
Jharkhand Excise Act, 1915 — Section 47(a), 47(b), 47(c), 47(e), 55
COURT ARCHIVE
Jharkhand High Court judgments, 2023
570 judgments · page 9 of 29
High Courts27 Sept 2023
Raj Kumar @ Raj Kumar Singh @ Rajkumar Singh Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0072
Indian Penal Code, 1860 — Section 34, 344, 354, 406, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Sept 2023
Anil Sonkar And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0071
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Sept 2023
Mohan Kumar Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0070
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13B
High Courts27 Sept 2023
Mahadev Raut And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0068
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 324, 341, 354, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Sept 2023Dismissed
Md. Sahil @ RDX Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0067
Arms Act, 1959 — Section 25(1B)(a), 26, 27, 35Indian Penal Code, 1860 — Section 34, 120B, 307
High Courts27 Sept 2023Allowed/Disposed Of
Anil Gupta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0066
Indian Penal Code, 1860 — Section 34, 120B, 307, 323, 341, 364, 498A, 511
High Courts27 Sept 2023
Md. Jamurdin @ Md Jamrudin Vs State Of Jharkhand Through NCB
Jharkhand High Court · (2023) 09 JH CK 0065
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 68(D), 68(F)
High Courts26 Sept 2023
Neelam Singh And Others Vs Dr. Sudha Sinha And Others
Jharkhand High Court · (2023) 09 JH CK 0079
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts26 Sept 2023
Laxmi Devi Vs State Of Jharkhand & Anr
Jharkhand High Court · (2023) 09 JH CK 0078
Indian Penal Code, 1860 — Section 34, 186, 353, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Sept 2023
Chandan Kr. Singh @ Chandan Singh And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0077
Indian Penal Code, 1860 — Section 34, 313, 379, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Sept 2023Disposed Of
Rajesh Agarwal Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 09 JH CK 0069
High Courts21 Sept 2023Disposed Of
Deepak Kumar Bhakat Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0056
Constitution Of India, 1950 — Article 226
High Courts21 Sept 2023Dismissed
Rahul Choubey @ Rahul Kumar Choubey Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0055
Indian Penal Code, 1860 — Section 120B, 408, 420, 467, 468, 471
High Courts21 Sept 2023
Naresh Yadav Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 09 JH CK 0053
High Courts20 Sept 2023
Sokat Ansari Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0064
High Courts20 Sept 2023
Chhotu Mandal Vs State Of Jharkhand
Jharkhand High Court · (2023) 09 JH CK 0063
Indian Penal Code, 1860 — Section 34, 419, 420Information Technology Act, 2000 — Section 66(C), 66(D)
High Courts20 Sept 2023Disposed Of
Ankit Kumar Choudhary Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0062
Code Of Criminal Procedure, 1973 — Section 300Indian Penal Code, 1860 — Section 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts20 Sept 2023Allowed
Pinaki Das Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0061
Minimum Wages Act, 1948 — Section 22A, 22CNegotiable Instruments Act, 1881 — Section 141
High Courts20 Sept 2023Allowed
Umesh Sakhuja @ Umesh Sakuja And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 09 JH CK 0060
Indian Penal Code, 1860 — Section 34, 420