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Jharkhand High Court judgments, 2023

570 judgments · page 2 of 29

High Courts14 Dec 2023Dismissed

Anil Hembram Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0039

Indian Penal Code, 1860 — Section 376(D)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6