High Courts28 Oct 2021
Mukesh Sao Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0025
Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 4 of 59
High Courts28 Oct 2021Dismissed
Hari Prakash Jha Vs Union Of India Through CBI (ACB), Ranchi
Jharkhand High Court · (2021) 10 JH CK 0024
Code Of Criminal Procedure, 1973 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts28 Oct 2021Dismissed
Kamna Roy @ Kamana Roy Vs Union Of India Through Central Bureau Of Investigation
Jharkhand High Court · (2021) 10 JH CK 0023
Indian Penal Code, 1860 — Section 120B, 201, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Oct 2021Allowed
Binoy Kumar Jha And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0028
Code Of Criminal Procedure, 1973 — Section 156(3), 202, 482Indian Penal Code, 1860 — Section 34, 153A, 153B, 323, 504
High Courts27 Oct 2021Partly Allowed
Lokeshwar Mahto And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0027
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324
High Courts22 Oct 2021
Saddam Ali @ Sultan Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0020
Arms Act, 1959 — Section 25 (1B) a, 26, 35
High Courts22 Oct 2021
Maghiya Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0019
Indian Penal Code, 1860 — Section 379
High Courts22 Oct 2021Dismissed
Dasrath Murmu Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0018
Indian Penal Code, 1860 — Section 302, 307, 323, 324, 341, 452, 506Arms Act, 1959 — Section 27
High Courts18 Oct 2021Disposed Of
Dharmendra Panda And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 389(2)Indian Penal Code, 1860 — Section 406, 409
High Courts18 Oct 2021Dismissed
Ajit Agarwa And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0016
Indian Penal Code, 1860 — Section 24, 34, 323, 379, 384, 406, 415, 418, 420, 506Hindu Marriage Act, 1955 — Section 13BCode Of Criminal Procedure, 1973 — Section 192, 204
High Courts18 Oct 2021Disposed Of
Md. Anis Ansari And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0015
Indian Penal Code, 1860 — Section 34, 304A, 304BCode Of Criminal Procedure, 1973 — Section 173(2), 190, 190(1)(b), 193, 209
High Courts18 Oct 2021
Yogendra Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0014
High Courts18 Oct 2021
Ashok Kumar Gulati @ Ashok Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0013
High Courts18 Oct 2021
Alok Biswas @ Alok Kr. Biswas Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0012
High Courts08 Oct 2021Allowed
Rajendra Jana And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 10 JH CK 0003
Indian Penal Code, 1860 — Section 34, 379, 411Essential Commodities Act, 1955 — Section 7
High Courts08 Oct 2021Allowed
National Projects Construction Corporation Ltd Vs Jharkhand Police Housing Corporation Limited, Ranchi And Others
Jharkhand High Court · (2021) 10 JH CK 0002
High Courts08 Oct 2021Dismissed
Lal Mohan Singh Vs Central Coalfields And Others
Jharkhand High Court · (2021) 10 JH CK 0001
Evidence Act, 1872 — Section 108
High Courts07 Oct 2021Disposed Of
Anjali Anand Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0009
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Code Of Criminal Procedure, 1973 — Section 102, 102(1), 102(2), 102(3)
High Courts07 Oct 2021Dismissed
Hiralal Mahto Vs Central Coalfields Limited And Others
Jharkhand High Court · (2021) 10 JH CK 0008
Constitution Of India, 1950 — Article 226Hindu Adoptions And Maintenance Act, 1956 — Section 10, 11
High Courts07 Oct 2021Dismissed
Yogeshwar Ram Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 10 JH CK 0007