High Courts23 Sept 2021Disposed Of
Vijay Kumar Tiwari Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0040
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 6 of 59
High Courts23 Sept 2021Disposed Of
Jagiya Dev Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0039
High Courts20 Sept 2021Dismissed
Malti Devi And Others Vs Sunita Dev And Others
Jharkhand High Court · (2021) 09 JH CK 0038
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(ii)
High Courts20 Sept 2021
Vinay Kumar Gupta @ Binay Gupta Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0037
Indian Penal Code, 1860 — Section 272, 273, 420Excise Act, 1958 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2021
Prem Chand Murmu Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0036
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2021
Ashish Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0035
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2021
Surendra Kumar Singh @ Surendra Prasad Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0034
Indian Penal Code, 1860 — Section 120B, 406, 409, 419, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2021
Mintu Bauri And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0033
Indian Penal Code, 1860 — Section 120(B), 413, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Sept 2021Dismissed
Alok Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0032
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 384, 406, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 200, 482
High Courts13 Sept 2021Dismissed
Kailash Kumar Ojha Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 09 JH CK 0025
High Courts13 Sept 2021
Chaita Bediya Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0024
High Courts10 Sept 2021Dismissed
Basudeo Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0027
Arms Act, 1959 — Section 27Criminal Law (Amendment) Act, 2013 — Section 17Indian Penal Code, 1860 — Section 302, 323, 324
High Courts10 Sept 2021Allowed
Secretary Jharkhand Public Service Commission, Circular Road Ranchi And Others Vs Ranjeet Kumar Sah And Others
Jharkhand High Court · (2021) 09 JH CK 0026
Constitution Of India, 1950 — Article 14, 15, 16
High Courts09 Sept 2021Disposed Of
Prem Ranjan Mani Pathak Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0029
High Courts09 Sept 2021
Punit Kumar Sharma Vs State of Jharkhand & Others
Jharkhand High Court · (2021) 09 JH CK 0028
High Courts08 Sept 2021Dismissed
Dr. (Mrs.) Kalawati Ohdar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0023
Jharkhand Municipal Act, 2011 — Section 436(3), 442
High Courts08 Sept 2021Allowed
Usha Martin Limited Vs Union Of India Through The Assistant Director, Enforcement Directorate
Jharkhand High Court · (2021) 09 JH CK 0022
High Courts08 Sept 2021Dismissed
Pramila Dev Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0021
High Courts08 Sept 2021Disposed Of
Anand @ Anant Kumar Sahu @ Anand Kumar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0020
Indian Penal Code, 1860 — Section 304B, 307, 326, 498A
High Courts07 Sept 2021
Ranjeet Mahto And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0019
Indian Penal Code, 1860 — Section 34, 379, 411 Code Of Criminal Procedure, 1973 — Section 438(2)