High Courts07 Sept 2021Disposed Of
Koushal Kishore Sharma And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0018
Indian Penal Code, 1860 — Section 120(B), 498A, 332Dowry Prohibition Act, 1961 — Section 3, 4
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 7 of 59
High Courts07 Sept 2021Disposed Of
Ran Vijay Prasad Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0017
Code Of Criminal Procedure, 1973 — Section 82
High Courts07 Sept 2021Disposed Of
Budhani Devi Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 82
High Courts07 Sept 2021Dismissed
Paltu Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0015
Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420 Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts07 Sept 2021Dismissed
Khalique Ansari Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 09 JH CK 0014
Indian Penal Code, 1860 — Section 406, 420 Code Of Criminal Procedure, 1973 — Section 244
High Courts06 Sept 2021Allowed
Dinesh Kumar Mandal @ Dinesh Mandal Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0013
High Courts06 Sept 2021
Pintu Ghosh @ Bose @ Pintu Bose Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 82
High Courts06 Sept 2021Dismissed
Ranjeet Das And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0011
Code Of Criminal Procedure, 1973 — Section 82
High Courts06 Sept 2021Allowed
Rajesh Sahu And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 41, 82, 83
High Courts06 Sept 2021Disposed Of
Jalaluddin Mian Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0009
High Courts03 Sept 2021Disposed Of
Rajkumar Oraon Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0007
Code Of Criminal Procedure, 1973 — Section 389(1), 389(2)Protection Of Children From Sexual Offences Act, 2012 — Section 8Indian Penal Code, 1860 — Section 376, 511
High Courts02 Sept 2021
Bandhu Amarjeet Kachhap @ Amarjeet Bandhu Oraon Vs Ranchi Municipal Corporation And Others
Jharkhand High Court · (2021) 09 JH CK 0002
High Courts02 Sept 2021
Kamaljeet Singh Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 09 JH CK 0001
High Courts01 Sept 2021
Gouri Shankar Paul Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0006
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Sept 2021
Samrat Das And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0005
Indian Penal Code, 1860 — Section 120B, 413, 414Coal Mines (Nationalisation) Act, 1973 — Section 30Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
High Courts01 Sept 2021
Dharmendra Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0004
Indian Penal Code, 1860 — Section 34, 380, 457Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Sept 2021
Ram Pravesh Chaudhary Vs State Of Jharkhand
Jharkhand High Court · (2021) 09 JH CK 0003
Indian Penal Code, 1860 — Section 323, 324, 325, 341, 386Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2021
Madhusudan Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0064
Indian Penal Code, 1860 — Section 270, 272, 273, 290Excise Act, 1958 — Section 47(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2021
Choutha Oraon And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0063
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341Prevention Of Witchcraft (Daain) Practice Act, 2001 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Aug 2021
Purshotam Kumar Rai And Others Vs State Of Jharkhand & Anr
Jharkhand High Court · (2021) 08 JH CK 0055
Code Of Criminal Procedure, 1973 — Section 156(3)