High Courts04 Jan 2021
Deojeet Biswas @ Debjit Biswas Vs e State of Jharkhand and Anr
Jharkhand High Court · (2021) 01 JH CK 0007
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 59 of 59
High Courts04 Jan 2021
Parmeshwar Das Vs State of Jharkhand & Anr
Jharkhand High Court · (2021) 01 JH CK 0006
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jan 2021Dismissed
Laxmi Narayan Mahato And Ors Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0005
Indian Penal Code, 1860 — Section 34, 109, 120B, 405, 406, 415, 416, 417, 418, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 222, 222(2), 222(3), 313, 464, 464(1), 464(2)Indian Evidence Act, 1872 — Section 8