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Jharkhand High Court judgments, 2021

1,163 judgments · page 57 of 59

High Courts05 Jan 2021Allowed

Mahabir Mahali Vs State Of Jharkhand

Jharkhand High Court · (2021) 01 JH CK 0043

Indian Penal Code, 1860 — Section 366AProtection Of Children from Sexual Offences Act, 2012 — Section 8, 17, 18Code Of Criminal Procedure, 1973 — Section 164
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High Courts05 Jan 2021Allowed

Sanat Kumar Mandal Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0027

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(d), 13(2)Civil Services (Classification, Control & Appeal) Rules, 1930 — Rule 49, 55
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High Courts04 Jan 2021Dismissed / Partly Allowed

Chundri Devi And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2021) 01 JH CK 0189

Indian Penal Code, 1860 — Section 34, 109, 306, 323, 494, 498ACode Of Criminal Procedure, 1973 — Section 192, 200, 202, 313, 315, 357Hindu Marriage Act, 1955 — Section 13
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