High Courts08 Jan 2021Allowed
Manoj Mandal @ Fani Mandal And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0084
Indian Penal Code, 1860 — Section 120B, 201, 302, 307, 506Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 55 of 59
High Courts08 Jan 2021Disposed Of
Qadar Khan @ Sarfaraj Khna And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0083
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jan 2021
Marang May Hansda & Anr. Vs Mintu Singh & Anr
Jharkhand High Court · (2021) 01 JH CK 0082
Motor Vehicles Act, 1988 — Section 140
High Courts08 Jan 2021Disposed Of
Khushilal Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0081
Code Of Criminal Procedure, 1973 — Section 482
High Courts08 Jan 2021Allowed
Divisional Manager, National Insurance Co. Ltd., Ranchi Vs Chinta Devi And Ors
Jharkhand High Court · (2021) 01 JH CK 0080
Motor Vehicles Act, 1988 — Section 140, 171
High Courts08 Jan 2021Allowed
Mangee Mundain And Ors Vs Mahabir Kumar Mantri And Ors
Jharkhand High Court · (2021) 01 JH CK 0079
Motor Vehicles Act, 1988 — Section 140, 171
High Courts08 Jan 2021Allowed
Against the judgment Of conviction Vs Fuleshwar Mahto
Jharkhand High Court · (2021) 01 JH CK 0078
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Jan 2021Allowed
Raja Kacchap @ Raja Kumar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0077
Indian Penal Code, 1860 — Section 363, 366(A)Protection Of Children from Sexual Offences Act, 2012 — Section 8
High Courts07 Jan 2021Dismissed
Manoj Ram Choubey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0076
Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 18Code Of Criminal Procedure, 1973 — Section 438
High Courts07 Jan 2021
Sanjay Ravidas Vs State Of Jharkhand & Ors
Jharkhand High Court · (2021) 01 JH CK 0075
Santhal Pargana Tenancy Act, 1949 — Section 19Constitution Of India, 1950 — Article 226
High Courts07 Jan 2021Allowed
Mukesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0074
Jharkhand Government Servants (Classification, Control and Appeal) Rules, 2016 — Rule 14(vi), 17
High Courts07 Jan 2021Allowed
Satyendra Tiwary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0073
Jharkhand Service Code, 2001 — Rule 58, 58(a)Bihar Financial Rules, 1950 — Rule 74
High Courts06 Jan 2021Allowed
Satya Narayan Rajwar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0072
Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 419, 420, 467, 468, 472
High Courts06 Jan 2021Allowed
Balmike Bhuiya @ Balmiki Kumar Bhuia Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0071
Indian Penal Code, 1860 — Section 34, 323, 366(A), 504, 506Protection Of Children from Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Jan 2021Allowed
Jitendra Vishwakarma Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0070
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 341, 342, 323, 324, 325, 504, 506
High Courts06 Jan 2021Dismissed
Brij Mohan Singh @ Mantu Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0069
Indian Penal Code, 1860 — Section 394Arms Act, 1959 — Section 25(1B)a, 26, 35
High Courts06 Jan 2021Allowed
Karu Yadav @ Jai Prakash Yadav @ Karu @ Jaiprakash Yadav Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0068
Indian Penal Code, 1860 — Section 34, 120B, 201, 302
High Courts06 Jan 2021Allowed
Johan Horo @ Johan Hogro Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0067
Indian Penal Code, 1860 — Section 34, 201, 302, 364
High Courts06 Jan 2021Allowed
Tullu Mallik @ Biswanath Mallik Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0066
Indian Penal Code, 1860 — Section 366, 376Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Jan 2021Dismissed
Mahesh Kumar Poddar Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0065
Indian Penal Code, 1860 — Section 34, 120B, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(C), 66(D)