High Courts04 Jan 2021Dismissed
Jeet Lal Nayak And Ors Vs State Of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0187
Indian Penal Code, 1860 — Section 34, 302, 323, 324, 341
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 58 of 59
High Courts04 Jan 2021
Punam Kumari Vs Bansidhar Singh
Jharkhand High Court · (2021) 01 JH CK 0186
Hindu Marriage Act, 1955 — Section 28(1)
High Courts04 Jan 2021Dismissed
Mohar Yadav And Ors Vs Pramod Yadav And Ors
Jharkhand High Court · (2021) 01 JH CK 0025
Code Of Civil Procedure, 1908 — Order 39 Rule 1(c), Order 43 Rule 1(r)
High Courts04 Jan 2021Allowed
Atibir Industries Co. Ltd. Vs Union of India And Ors
Jharkhand High Court · (2021) 01 JH CK 0024
Central Goods and Services Act, 2017 — Section 16, 16(4), 54(3)Compensation Act, 1923 — Section 11Goods and Services Tax (Compensation of States) Act, 2017 — Section 11
High Courts04 Jan 2021Disposed Of
Alok Ranjan Choubey And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0023
High Courts04 Jan 2021
Champa Devi @ Champa Devya Vs State of Jharkhand & Ors.
Jharkhand High Court · (2021) 01 JH CK 0022
High Courts04 Jan 2021Disposed Of
Boulevard Enterprises Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0021
High Courts04 Jan 2021
Ezaz Khan Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 01 JH CK 0020
High Courts04 Jan 2021Disposed Of
M/s. Maa Bhagwati Construction Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0019
High Courts04 Jan 2021Disposed Of
Mikki Rani And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0018
High Courts04 Jan 2021Allowed
Rakesh Kumar and Another Vs State of Jharkhand & Ors
Jharkhand High Court · (2021) 01 JH CK 0017
High Courts04 Jan 2021Dismissed
Dashmi Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0016
Constitution of India, 1950 — Article 226
High Courts04 Jan 2021Disposed Of
Arvind Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0015
High Courts04 Jan 2021Disposed Of
Chanda Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0014
High Courts04 Jan 2021Allowed
Rakesh Kumar Sinha And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0013
High Courts04 Jan 2021Disposed Of
Bal Govind Modi Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0012
Jharkhand Municipal Act, 2011 — Section 538
High Courts04 Jan 2021Allowed
M/s Narsingh Ispat Limited Vs Union of India & Ors
Jharkhand High Court · (2021) 01 JH CK 0011
Central Goods And Services Tax Act, 2017 — Section 73(1), 75(12), 79
High Courts04 Jan 2021Allowed
Ram Babu Kumar Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0010
High Courts04 Jan 2021Allowed
Sehrun Bibi @ Sahrun Nisha Vs State of Jharkhand And Ors
Jharkhand High Court · (2021) 01 JH CK 0009
Indian Penal Code, 1860 — Section 323, 341, 354(A), 504Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3 (viii), 3(x), 3(xi)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Jan 2021Dismissed
Raj Kishor Mondal Vs State of Jharkhand
Jharkhand High Court · (2021) 01 JH CK 0008
Indian Penal Code, 1860 — Section 120B, 409, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 197, 313