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Jharkhand High Court judgments, 2021

1,163 judgments · page 8 of 59

High Courts25 Aug 2021Dismissed

Ajay Bhuiyan Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0054

Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 13, 13(1), 13(6), 13(7), 13(8)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 8(2), 12, 13, 15, 18, 1891), 18(2), 18(3), 19, 19(1), 19(1)(i), 19(1)(ii),19(2), 19(3), 21, 101(1), 101(2), 101(5)Indian Penal Code, 1860 — Section 376
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High Courts24 Aug 2021

Suman Kumar Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0059

Indian Penal Code, 1860 — Section 34, 414, 467, 468, 471Coal Mines (Nationalisation) Act, 1973 — Section 30Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts18 Aug 2021

Mukesh Yadav Vs State Of Jharkhand

Jharkhand High Court · (2021) 08 JH CK 0048

Indian Penal Code, 1860 — Section 147, 148, 149, 323, 332, 333, 341, 353, 379Jharkhand Minor Mineral Concession (Amendment) Rules, 2017 — Section 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rule, 2017 — Section 9, 13
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