High Courts05 Aug 2021Disposed Of
Seerat Parween Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0011
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 10 of 59
High Courts04 Aug 2021
Ratan Kumar Pandit Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0018
Indian Penal Code, 1860 — Section 379, 411Jharkhand Minor Mineral Concession) Rules, 2004 — Section 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Section 13
High Courts04 Aug 2021
Rohit @ Rohit Sardar Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0017
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 427, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Aug 2021Allowed
Phool Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0016
Constitution Of India, 1950 — Article 14, 32, 35(e)(iv), 75(2), 76(4), 124, 142, 148, 156(1), 164(1), 165(3), 226, 218, 309, 310, 310(1), 310(2), 311, 311(1), 311(2), 324National Council For Teachers Education Rules, 1997 — Rule 5, 6, 7, 9(i)Indian Railway Establishment Code, (Vol-1) — Rule 148(3), 149(3), 149(4)
High Courts04 Aug 2021Allowed
Divisional Manager, The New India Assurance Company Limited And Others Vs Karun Kumar @ Karun Kumar Ram & Others
Jharkhand High Court · (2021) 08 JH CK 0015
Motor Vehicles Act, 1988 — Section 140Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts03 Aug 2021
Urmila Devi And Others Vs State Of Jharkhand & Anr
Jharkhand High Court · (2021) 08 JH CK 0020
Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Aug 2021
Neeraj Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0019
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Aug 2021
Sweety Kumari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2021) 08 JH CK 0002
Code Of Criminal Procedure, 1973 — Section 154, 156
High Courts03 Aug 2021
Court On Its Own Motion Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0001
Delhi Special Police Establishment Act, 1946 — Section 5, 6Indian Penal Code, 1860 — Section 302
High Courts02 Aug 2021Disposed Of
Rajan Raj Bharti Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 82, 83, 299
High Courts02 Aug 2021Dismissed
Swarup Kumar Barik Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0009
Code Of Criminal Procedure, 1973 — Section 439(2)
High Courts02 Aug 2021
Mukesh Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 08 JH CK 0008
Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2021
Bunty Singh @ Bantee Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0007
Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2021
Jahangir Shah @ Paku Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0006
Indian Penal Code, 1860 — Section 120B, 420, 468, 471, 475, 476Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Aug 2021
Sanjay Kumar Kabra Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0005
Indian Penal Code, 1860 — Section 188, 353Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Aug 2021
Md. Aamil @ Md. Nigar Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0004
Indian Penal Code, 1860 — Section 34, 224, 225, 353, 414Coal Mines (Nationalisation) Act, 1973 — Section 3Code Of Criminal Procedure, 1973 — Section 482(2)
High Courts02 Aug 2021
Dev Sharan Mahto Vs State Of Jharkhand
Jharkhand High Court · (2021) 08 JH CK 0003
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Jul 2021
Durgesh Kumar & Ors Vs Chairman Coal India Limited & Ors
Jharkhand High Court · (2021) 07 JH CK 0028
High Courts30 Jul 2021
Vinay Kumar Pathak Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0027
High Courts30 Jul 2021
Salomi Ekka Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 07 JH CK 0026