High Courts06 Dec 2021Dismissed
Divisional Manager, M/S Reliance General Vs Ritu Jaiswal And Others
Jharkhand High Court · (2021) 12 JH CK 0006
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 427
COURT ARCHIVE
Jharkhand High Court judgments, 2021
1,163 judgments · page 2 of 59
High Courts03 Dec 2021Dismissed
Md. Jahangir Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0004
Indian Penal Code, 1860 — Section 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 102
High Courts03 Dec 2021Allowed
Lagu Mian Vs State Of Jharkhand
Jharkhand High Court · (2021) 12 JH CK 0003
Indian Penal Code, 1860 — Section 376, 498A
High Courts02 Dec 2021Dismissed
Manoj Bhagar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0002
Indian Penal Code, 1860 — Section 34, 384Code Of Criminal Procedure, 1973 — Section 144, 164, 313, 372
High Courts01 Dec 2021Dismissed
Laxman Oraon Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 12 JH CK 0001
Code Of Criminal Procedure, 1973 — Section 125Evidence Act, 1872 — Section 63(2)
High Courts30 Nov 2021Allowed
Asit Kumar Tewary Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0037
Constitution Of India, 1950 — Article 14, 16(2)Jharkhand State University Act, 2000 — Section 10(14)
High Courts30 Nov 2021Partly Allowed
Wakil Mandal And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0036
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 326, 379, 447Probation Of Offenders Act, 1958 — Section 4Code Of Criminal Procedure, 1973 — Section 144, 145, 146
High Courts30 Nov 2021Dismissed
Abhimanyu Baitha And Others Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0035
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 360
High Courts29 Nov 2021Disposed Of
Gopal Krishan Agrawala Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0034
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts26 Nov 2021
Pradeep Kumar Samal Vs State Of Jharkhand Through Vigilance
Jharkhand High Court · (2021) 11 JH CK 0018
High Courts25 Nov 2021Disposed Of
Prashant Tigga Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0020
High Courts25 Nov 2021Dismissed
Mohammad Jawed Vs Shagufta Tasnim
Jharkhand High Court · (2021) 11 JH CK 0019
High Courts18 Nov 2021Disposed Of
Shiv Charan Singh @ Shivcharan Singh Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0010
Indian Penal Code, 1860 — Section 306, 323, 376(1)
High Courts18 Nov 2021
Oriental Insurance Company Ltd Vs Josophine Jojo And Others
Jharkhand High Court · (2021) 11 JH CK 0009
High Courts18 Nov 2021
Bhola Lal Srivastav Vs Khushi Devi
Jharkhand High Court · (2021) 11 JH CK 0008
High Courts18 Nov 2021
Smriti Pandey@ Mishra Vs Manish Mishra
Jharkhand High Court · (2021) 11 JH CK 0007
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts17 Nov 2021
Santosh Das Vs State Of Jharkhand
Jharkhand High Court · (2021) 11 JH CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)C
High Courts17 Nov 2021
Anuj Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0014
Indian Penal Code, 1860 — Section 376(D)
High Courts17 Nov 2021
Jyoti Devi Vs Ashok Tamboli And Others
Jharkhand High Court · (2021) 11 JH CK 0012
High Courts16 Nov 2021Dismissed
Md. Amjad Vs State Of Jharkhand And Others
Jharkhand High Court · (2021) 11 JH CK 0028
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)Code Of Criminal Procedure, 1973 — Section 313