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Jharkhand High Court judgments, 2011

1,771 judgments · page 88 of 89

High Courts04 Jan 2011

Qurban Quraishi Vs Satya Pal Verma

Jharkhand High Court · (2011) 1 JCR 569

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14, 14(4)Constitution of India, 1950 — Article 227