High Courts12 Jan 2011Dismissed
Dhaneshwar Mahato Vs State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 389(2)Penal Code, 1860 (IPC) — Section 120B, 364A
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 87 of 89
High Courts11 Jan 2011
Rajeshwar Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 46
High Courts11 Jan 2011Dismissed
Madhusudan Choubey Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0044
High Courts11 Jan 2011Dismissed
Vijeta Projects and Infrastructures Limited Previously known as Vijeta Construction Limited. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 159
High Courts10 Jan 2011
Simran Enterprise Vs The State of Jharkhand and Others Jharkhand State Forest Development Corporation Ltd. and Another Vs Simrar Enterprises and Others
Jharkhand High Court · (2011) 2 JCR 221 : (2011) 6 RCR(Civil) 2126 (2011) 1 JLJR 569
Constitution of India, 1950 — Article 226
High Courts10 Jan 2011Allowed
Gopinath Gagrai Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 149
High Courts10 Jan 2011Allowed
Shashi Rekha Minz Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 553
High Courts10 Jan 2011Allowed
Sudama Sao Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 419, 420
High Courts10 Jan 2011
Illyas Shaikh @ Elias Shaikh Vs The State of Jharkhand
Jharkhand High Court · (2011) CriLJ 2761 : (2011) 8 RCR(Criminal) 1038 : (2011) 1 JLJR 313
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts10 Jan 2011Allowed
Dr. Maheshwar Tiwary and Mr. Shashi Kishore Narayan Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0048
Constitution of India, 1950 — Article 254(1)Jharkhand State Universities Act, 2000 — Section 67University Grants Commission Act, 1956 — Section 2, 26, 26(1), 3
High Courts10 Jan 2011
Md. Nisarul Haq Vs The State of Jharkhand and Prakash Ram
Jharkhand High Court · (2011) CriLJ 2755 : (2011) 3 RCR(Criminal) 51 : (2011) 3 RCR(Criminal) 51 : (2011) 1 JLJR 317
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 353Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts10 Jan 2011
Bhuneshwar Yadav and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 503 : (2011) 8 RCR(Criminal) 1996 : (2011) 1 JLJR 368
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 341
High Courts08 Jan 2011
R.K.P. Baranwal and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0086
High Courts08 Jan 2011Dismissed
Sohan Ram Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0029
High Courts06 Jan 2011
Ranjit Kumar Saha Vs Ranchi Regional Development Authority and Binod Kumar Tantia
Jharkhand High Court · (2011) 01 JH CK 0115
High Courts06 Jan 2011Allowed
Gupteshwar Singh Vs Bihar State Food and Civil Supplies Corporation Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR 311 : (2011) 129 FLR 430 : (2011) 1 JCR 512 : (2011) LLR 623
High Courts06 Jan 2011Allowed
Amaresh Kumar and Priyambada @ Priyambada Mishra Vs The State of Jharkhand, The Marriage Officer, Judicial Department, Manik Dey, Office Staff of the Marriage Officer and Rajnish Kumar
Jharkhand High Court · (2011) 01 JH CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Penal Code, 1860 (IPC) — Section 120, 188, 34, 417, 419
High Courts06 Jan 2011
Mousami Nagesh @ Maushmi Nagesh Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0010
High Courts06 Jan 2011
Jitendra Sao and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Jan 2011Allowed
Sushil Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0003
Penal Code, 1860 (IPC) — Section 120B, 201, 302