High Courts04 Jan 2011
P.K. Press Metal Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0002
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 89 of 89
High Courts03 Jan 2011Dismissed
Pradip Kumar Jha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) CriLJ 2847
High Courts03 Jan 2011
Ramdhan Soren Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 389(1), 389(2)Penal Code, 1860 (IPC) — Section 307
High Courts03 Jan 2011
Nakul Rai Vs The State of Jharkhand, Deputy Commissioner, Deputy Development Commissioner-cum-Vice Chairman, District Rural Development Authority and Block Development Officer
Jharkhand High Court · (2011) 01 JH CK 0114
High Courts03 Jan 2011
Jagarnath Singh Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0088
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364A
High Courts03 Jan 2011
Pradeep Mandal and Bishwanath Mandal @ Thandu and Rajaram Mandal @ Khiru @ Jairam Mandal Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0087
Explosive Substances Act, 1908 — Section 3, 4, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 427
High Courts03 Jan 2011Dismissed
Rajendra Ram Vs Steel Authority of India Ltd, Bokaro Steel Ltd. Managing Director, C.R.M., Personnel Deptt., Bokaro Steel Ltd. and Asstt. Manager, Personnel, Bokaro Steel Ltd.
Jharkhand High Court · (2011) 128 FLR 865
High Courts03 Jan 2011Allowed
Baburam Manjhi Vs CMD., Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR 381 : (2011) 128 FLR 997 : (2011) 1 JCR 435
Constitution of India, 1950 — Article 226
High Courts03 Jan 2011
Dr. Sheo Shankar Biruwa Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0030
Penal Code, 1860 (IPC) — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts03 Jan 2011
Ram Lakhan Sao Vs State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0007
High Courts02 Jan 2011Allowed
Chandan Mishra Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 220, 482Penal Code, 1860 (IPC) — Section 379, 414