High Courts20 Jan 2011
Uday Lal Sahu @ Uday Kumar Sahu Vs Kailash Chand Jain and Others
Jharkhand High Court · (2011) 1 JLJR 510 : AIR 2011 Jhar 92 : (2011) 2 JCR 162 : (2011) 6 RCR(Civil) 2215
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 85 of 89
High Courts20 Jan 2011Allowed
Smt. Omlata Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 157
High Courts20 Jan 2011Allowed
Uma Kumari Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 2 JCR 154
High Courts20 Jan 2011Allowed
Abu Bakkar Seikh and Others Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0063
Penal Code, 1860 (IPC) — Section 148, 323, 34
High Courts20 Jan 2011Allowed
Md. Nisar Vs State of Jharkhand, The Secretary, Health, Family Welfare, Government of Jharkhand and Civil Surgeoncum Chief Medical Officer
Jharkhand High Court · (2011) 2 JCR 43
High Courts20 Jan 2011Allowed
Sanjay Kumar Dhada @ Sanjay Dara @ Sanjay Kr. Dhara Vs The State of Jharkhand and Ajit Shankar, Sub-Divisional Officer
Jharkhand High Court · (2011) CriLJ 1869 : (2011) 2 JCR 200
Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 26Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21(5), 22, 23A
High Courts19 Jan 2011Dismissed
Mata Construction Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JLJR 544 : (2011) 3 BC 339 : (2011) 2 JCR 131
Constitution of India, 1950 — Article 226
High Courts19 Jan 2011Dismissed
Raj Kumar Singh Vs UCO Bank, Zonal Manager/Chief Officer, UCO Bank, Senior Branch Manaager, UCO Bank and Vijay Kumar Deo
Jharkhand High Court · (2011) 01 JH CK 0077
High Courts19 Jan 2011
Satyam Terro-Tech (P) Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 164 : (2011) 6 RCR(Civil) 2213
High Courts19 Jan 2011Dismissed
Ahmad Khan Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 302
High Courts19 Jan 2011
Ram Prasad Fariyat Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0033
High Courts18 Jan 2011Dismissed
Rajendra Mandal, Parmanand Mandal and Hari Mandal Vs The State of Jharkhand
Jharkhand High Court · (2011) 8 RCR(Criminal) 773
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Penal Code, 1860 (IPC) — Section 307, 326, 34, 341, 379
High Courts18 Jan 2011Allowed
Mahesh Prasad Swarnkar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 2 JCR 151
Constitution of India, 1950 — Article 14
High Courts18 Jan 2011
Abdu Razaque Vs The State of Jharkhand
Jharkhand High Court · (2011) 01 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 317, 389(1)Penal Code, 1860 (IPC) — Section 395
High Courts18 Jan 2011
Pradeep Kumar Vs The Chairman, Indian School of Mines and Others
Jharkhand High Court · (2011) 01 JH CK 0093
High Courts18 Jan 2011
Rameshwaram Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0092
High Courts18 Jan 2011
Wireless T.T. Info Services Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 01 JH CK 0091
High Courts18 Jan 2011Dismissed
Jagdish Yadav Vs The State of Jharkhand and Jharia Fire Bricks and Poltery Works (P) Ltd.
Jharkhand High Court · (2011) 2 JCR 195 : (2011) 6 RCR(Civil) 2205(2011) 1 JLJR 504
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 305(6), 460, 465, 465(1), 465(2)
High Courts18 Jan 2011
Deobrat Sahay Vs Coal India Limited and Others
Jharkhand High Court · (2011) 2 JCR 344
High Courts17 Jan 2011Allowed
Umesh Kumar Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 01 JH CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)