COURT ARCHIVE

Jharkhand High Court judgments, 2011

1,771 judgments · page 83 of 89

High Courts02 Feb 2011Dismissed

Workmen represented by Hyderabad Asbestos Cement Products Limited Kamgar Sangh Vs Management of Hyderabad Industries Ltd. and Another

Jharkhand High Court · (2011) 130 FLR 1031 : (2011) 2 JCR 436 : (2011) LLR 1269

Industrial Disputes Act, 1947 — Section 18

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High Courts02 Feb 2011Dismissed

State of Jharkhand Vs Dasrath Mondal and Another Fulmani Kumari Karmkar Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 02 JH CK 0053

Penal Code, 1860 (IPC) — Section 323, 34, 493

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High Courts02 Feb 2011Allowed

Shakil Ahmad and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2011) 2 JCR 41 : (2011) 8 RCR(Criminal) 2231

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A

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High Courts02 Feb 2011Dismissed

Jai Govind Tiwari Vs Bokaro Steel Plant, subsidiary of Steel Authority India Ltd. and Others

Jharkhand High Court · (2011) 130 FLR 118 : (2011) 2 JCR 22 : (2011) 2 RCR(Rent) 200

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High Courts02 Feb 2011Allowed

Harendra Kumar Ghosh and Kishore Kumar Tiwary Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 02 JH CK 0004

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High Courts01 Feb 2011Dismissed

Kalicharan Soren and Others Vs Mahadeb Hembram and Sahadeb Hembram

Jharkhand High Court · AIR 2011 Jhar 82 : (2011) 2 JCR 32

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Constitution of India, 1950 — Article 227

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High Courts01 Feb 2011Allowed

Hare Krishna Jaiswal @ Kisto Bhagat Vs The State of Jharkhand and Prakash Mishra

Jharkhand High Court · (2011) 02 JH CK 0095

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 34, 341

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High Courts01 Feb 2011

Smt. Mira Devi Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 34 : (2011) 1 JLJR 569

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High Courts01 Feb 2011Dismissed

Setu Printers Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 38

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 70

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High Courts01 Feb 2011Allowed

Dr. Anand Mohan Roy @ A.M. Roy and Another Vs State of Jharkhand

Jharkhand High Court · (2011) 2 JCR 138

Penal Code, 1860 (IPC) — Section 107, 302, 306, 34

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High Courts01 Feb 2011

Gumadi Soren Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 02 JH CK 0052

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 53

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High Courts01 Feb 2011

Ramchhapit Singh and Others Vs Shrikrishna Singh and Others

Jharkhand High Court · (2011) 02 JH CK 0051

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High Courts01 Feb 2011Allowed

Gangadhar Jha Vs The State of Jharkhand, Director General of Police, Deputy Inspector General of Police and Commandant

Jharkhand High Court · (2011) 129 FLR 638 : (2011) 2 JCR 337 : (2011) 2 JLJR 28

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High Courts01 Feb 2011Dismissed

Sona Mahto Vs The State of Jharkhand

Jharkhand High Court · (2011) 5 RCR(Criminal) 434

Evidence Act, 1872 — Section 106, 25Penal Code, 1860 (IPC) — Section 302, 304B, 498A

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High Courts01 Feb 2011

Md. Muslim Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 02 JH CK 0002

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High Courts01 Feb 2011

In Re: Sone Vanaspati Ltd.

Jharkhand High Court · (2011) 02 JH CK 0001

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High Courts31 Jan 2011Dismissed

Nilamber Vaid Vs The State of Jharkhand

Jharkhand High Court · (2011) CriLJ 2530

Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341Probation of Offenders Act, 1958 — Section 4

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High Courts31 Jan 2011Allowed

Mrityunjay Kishore Mittu Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 148

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High Courts31 Jan 2011

Harihar Nath Roy Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 01 JH CK 0069

Jharkhand State Universities Act, 2000 — Section 2, 67

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High Courts31 Jan 2011

Navin Kishore Sahay Vs Allahabad Bank and Others

Jharkhand High Court · AIR 2011 Jhar 119 : (2012) 1 BC 83 : (2011) 2 JCR 203 : (2011) 8 RCR(Civil) 2029

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2, 31

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