COURT ARCHIVE

Jharkhand High Court judgments, 2011

1,771 judgments · page 82 of 89

High Courts11 Feb 2011Allowed

Dhananjay Sharma Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 02 JH CK 0097

All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 16(3)Army Act, 1950 — Section 42, 47, 63, 64Bihar Pension Rules, 1950 — Rule 130, 74

High Courts11 Feb 2011Allowed

Amit Kumar Tiwari @ Amit Tiwari Vs State of Jharkhand

Jharkhand High Court · (2011) 2 JCR 280

Criminal Procedure Code, 1973 (CrPC) — Section 164, 438Penal Code, 1860 (IPC) — Section 363, 366A

High Courts11 Feb 2011Allowed

Sikandar Yadav Vs State of Jharkhand

Jharkhand High Court · (2011) 2 JCR 276

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 323, 498A

High Courts09 Feb 2011

Shakil Quraishi @ M. Shakil Vs State Of Jharkhand

Jharkhand High Court · (2011) 2 JLJR 41

Code Of Criminal Procedure, 1973 — Section 173, 319, 482Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 326, 341, 427Arms Act, 1959 — Section 27

High Courts09 Feb 2011Dismissed

Muni Kumari @ Muniya Kumari Vs State of Jharkhand and Another

Jharkhand High Court · (2011) 3 DMC 861

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 323, 324, 341, 376

High Courts09 Feb 2011Allowed

S. Burman @ Satidas Burman Vs State of Jharkhand and Shri Basudeo Mishra

Jharkhand High Court · (2011) 02 JH CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts06 Feb 2011Dismissed

Anos Ekka Vs The State of Jhrkhand

Jharkhand High Court · (2011) 02 JH CK 0029

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 423Prevention of Corruption Act, 1988 — Section 10, 11, 13(1)(A), 13(2), 7Prevention of Money-Laundering Act, 2002 — Section 24, 3, 4, 45

High Courts04 Feb 2011Dismissed

Hari Narayan Rai Vs The Union of India (UOI)

Jharkhand High Court · (2011) 02 JH CK 0105

Prevention of Money-Laundering Act, 2002 — Section 24, 25, 3, 4

High Courts04 Feb 2011

Mukesh Ranjan Vs The State of Jharkhand and Smt. Rajni Kumari

Jharkhand High Court · (2011) 1 JLJR 538 : (2011) 8 RCR(Criminal) 2142

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13, 13B

High Courts04 Feb 2011

Rajneesh Misra Vs Union of India (UOI) and Others Smt. Manju Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 02 JH CK 0089

High Courts04 Feb 2011Allowed

Sunil Kumar Chaudhary and Others Vs State of Jharkhand and Another

Jharkhand High Court · (2011) CriLJ 2527 : (2011) 2 JCR 53 : (2011) 8 RCR(Criminal) 2268

Criminal Procedure Code, 1973 (CrPC) — Section 125, 177, 178, 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A

High Courts04 Feb 2011Allowed

McNally Bharat Engineering Co. Limited Vs Commissioner of Central Excise

Jharkhand High Court · 2011 (2) JLJR 32 : (2011) 267 ELT 610 : (2011) 2 JCR 291 : (2012) 25 STR 496

Central Excises and Salt Act, 1944 — Section 11B, 35G

High Courts04 Feb 2011

Jitendra Kumar Rai, Pappu Singh, Pinku Singh and Sushil Roy @ Shshil Kumar Roy Vs State of Jharkhand

Jharkhand High Court · (2011) CriLJ 2532 : (2011) 8 RCR(Criminal) 2095

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 120B, 364, 364A, 379

High Courts04 Feb 2011

Ravi Hi-tech Ltd. Vs B.I.F.R. and Others

Jharkhand High Court · (2011) 2 JCR 24

High Courts03 Feb 2011

Shyamal Prasad Singh Vs The State of Jharkhand, The Mines Commissioner, Government of Jharkhand, The Deputy Commissioner and The District Mining Officer

Jharkhand High Court · (2011) 2 JCR 312

High Courts03 Feb 2011Allowed

Sitare Ahmad Vs Zeenatun Nisa and Others

Jharkhand High Court · (2011) 2 JCR 313

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151

High Courts03 Feb 2011

Niteen Kumar Ray Vs The State of Jharkhand, The Mines Commissioner, Government of Jharkhand, The Deputy Commissioner and The District Mining Officer

Jharkhand High Court · (2011) 2 JCR 302

High Courts03 Feb 2011

J.A. Judicial Officer Vs Registrar General, High Court of Jharkhand and Others

Jharkhand High Court · (2011) 2 JCR 301

Hindu Marriage Act, 1955 — Section 24

High Courts03 Feb 2011Allowed

Mukesh Thakur Vs United Bank of India

Jharkhand High Court · (2011) 129 FLR 571 : (2011) 2 JCR 438 : (2011) 2 JLJR 1

High Courts02 Feb 2011Allowed

Balika Vidya Mandir Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2011) 2 JCR 20

Income Tax Act, 1961 — Section 12AA, 2(15)