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Jharkhand High Court judgments, 2011

1,771 judgments · page 80 of 89

High Courts18 Feb 2011Dismissed

Mannu Rajwar Vs The State of Jharkhand

Jharkhand High Court · (2011) 02 JH CK 0077

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439, 440Penal Code, 1860 (IPC) — Section 307, 353, 399, 402, 414
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High Courts18 Feb 2011Allowed

Md. Idul Vs The State of Jharkhand

Jharkhand High Court · (2011) 2 JCR 423 : (2011) 8 RCR(Criminal) 1172 : (2011) 2 JLJR 77

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34
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