High Courts20 Dec 2011
Moran Singh Kandaiburu Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0065
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 2 of 89
High Courts20 Dec 2011Dismissed
Smt. Rita Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0063
High Courts20 Dec 2011
Md. Ibrar Ahmad Khan and Md. Parwez Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0062
High Courts20 Dec 2011
Bhupendra Prasad Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 12 JH CK 0060
High Courts20 Dec 2011Dismissed
Sita Ram Manjhi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0059
High Courts20 Dec 2011Dismissed
Bajrangi Ram and Ehtesamul Haque Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0058
Constitution of India, 1950 — Article 14, 16
High Courts20 Dec 2011
Subhash Chandra Gorai Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0057
High Courts20 Dec 2011
Madan Lal Prajapati and Subal Chandra Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0050
High Courts20 Dec 2011
Kavita Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0047
High Courts20 Dec 2011
Lakshmi Narayan Prazapati and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0046
High Courts20 Dec 2011Dismissed
Murshid Alam Vs The State of Jharkhand and Another
Jharkhand High Court · (2012) 4 BC 224 : (2012) 2 JCR 585 : (2012) 1 JLJR 89
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Dec 2011Allowed
Kunj Bihari Agarwal @ Kunj Bihari Prasad Vs The State of Bihar (Now Jharkhand) and Kameshwar Sharma
Jharkhand High Court · (2012) 3 JCR 371 : (2012) 1 JLJR 102
Essential Commodities Act, 1955 — Section 7
High Courts20 Dec 2011Dismissed
Banka Ram Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 12 JH CK 0003
Penal Code, 1860 (IPC) — Section 120B, 403, 408, 409, 421
High Courts20 Dec 2011
Lakhan Prasad Keshri Vs The State of Jharkhand and Anr
Jharkhand High Court · (2011) 12 JH CK 0002
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409, 420
High Courts19 Dec 2011
Durga Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0104
High Courts19 Dec 2011Allowed
Chandra Kumar Tripathy Vs Vinoba Bhave University and Others
Jharkhand High Court · (2011) 12 JH CK 0064
Bihar Pension Rules, 1950 — Rule 139, 43Constitution of India, 1950 — Article 14
High Courts19 Dec 2011Allowed
Akhilesh Kumar Pathak Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0061
High Courts19 Dec 2011Dismissed
Sunil Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0056
High Courts19 Dec 2011
Vijay Verma @ Vijay Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0052
High Courts19 Dec 2011
Annapurna Devi @ Annapurna Devi Kedia @ Anarna Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 120B, 420, 423, 468, 471