Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Provident Fund and Miscellaneous Provident Fund Act, 1948 — Section 11A

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High Courts13 Dec 2011Allowed

Binoda Nand Choudhary Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 1 JCR 339

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High Courts13 Dec 2011Dismissed

Shiv Kumar Mishra Vs The Union of India and Others

Jharkhand High Court · (2012) 1 JLJR 118

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High Courts12 Dec 2011Allowed

Hemant Madhusudan Nerurkar @ H.M. Nururkar Vs State of Jharkhand and another

Jharkhand High Court · (2011) 12 JH CK 0086

Factories Act, 1948 — Section 106, 92Factories Rules — Rule 123, 96

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High Courts12 Dec 2011Allowed

Jagdeep Singh and and Awtar Singh Vs State of Jharkhand and M/s Prestige Equipment (P) Ltd.

Jharkhand High Court · (2012) 1 JLJR 116

Penal Code, 1860 (IPC) — Section 415, 420

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High Courts12 Dec 2011Dismissed

Sudhir Kumar Paswan Vs Jharkhand Public Service Commission and Others

Jharkhand High Court · (2012) 2 JCR 140 : (2012) 1 JLJR 146

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High Courts12 Dec 2011Allowed

Jamuni Kumari Vs Central Coalfields Limited and Others

Jharkhand High Court · (2012) 1 JCR 334

Constitution of India, 1950 — Article 12, 16

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High Courts12 Dec 2011Dismissed

Foujdar Mahto Vs State of Jharkhand and Ors

Jharkhand High Court · (2012) 1 JCR 338

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High Courts09 Dec 2011Dismissed

Rameej Raja Khan Vs The State of Jharkhand

Jharkhand High Court · (2012) 1 JLJR 129

Arms Act, 1959 — Section 26Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 300(1)

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High Courts09 Dec 2011

Anosh Ekka Vs Central Bureau of Investigation

Jharkhand High Court · (2011) 12 JH CK 0109

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 423Prevention of Corruption Act, 1988 — Section 11, 13, 13(2)Prevention of Money-Laundering Act, 2002 — Section 3, 4

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High Courts09 Dec 2011Allowed

Rama Shankar Verma Vs The State of Bihar

Jharkhand High Court · (2011) 12 JH CK 0083

Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

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High Courts09 Dec 2011

Jagdish Choubey and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2012) 2 JCR 24 : (2012) 1 JLJR 150

Constitution of India, 1950 — Article 12Hazaribagh Mines Board Act, 1936 — Section 14

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High Courts09 Dec 2011

Hari Narayan Rai Vs State of Jharkhand

Jharkhand High Court · (2011) 12 JH CK 0042

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 423Prevention of Corruption Act, 1988 — Section 11, 13, 13(2)Prevention of Money-Laundering Act, 2002 — Section 3, 4

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