High Courts08 Dec 2011Dismissed
Sunil Kumar Chaurasia Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 40
Constitution of India, 1950 — Article 14, 19, 21Metalliferous Mines Regulations, 1961 — Rule 164
COURT ARCHIVE
Jharkhand High Court judgments, 2011
1,771 judgments · page 5 of 89
High Courts08 Dec 2011Allowed
M/s. Petroleum corporation and Surendra Kumar Nathany Vs Union of India and Others
Jharkhand High Court · (2012) 3 JCR 447 : (2012) 3 JLJR 385
High Courts08 Dec 2011Allowed
Employers in relation to the management of Sudamdih Shaft Mines of M/s. Bharat Coking Coal Ltd. Dhanbad Vs Their Workman represented by United Coal Workers Union, Dhanbad
Jharkhand High Court · (2012) 2 JCR 23 : (2012) 1 JLJR 115
Industrial Disputes Act, 1947 — Section 17B
High Courts08 Dec 2011Allowed
Chairman, Bihar State Pollution Board and Another Vs Nageshwar Das and Others
Jharkhand High Court · (2012) 2 JCR 121
High Courts08 Dec 2011
Madhusudan Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0103
High Courts08 Dec 2011Allowed
Samir Kumar Dutta Vs Union of India and Others
Jharkhand High Court · (2012) 2 JCR 124
High Courts08 Dec 2011Dismissed
Ramji Prasad Vs State of Jharkhand
Jharkhand High Court · (2011) 12 JH CK 0081
High Courts08 Dec 2011Allowed
Employers in relation to the Management of Jealgora Colliery of M/s Bharat Coking Coal Ltd. Vs The Presiding Officer Central Government Industrial Tribunal No. 2, Dhanbad and Another
Jharkhand High Court · (2008) 1 LLJ 115 : (2012) 133 FLR 442 : (2012) 2 JCR 122
High Courts08 Dec 2011Allowed
Employers in relation to the Management of Kusunda Colliery of M/s Bharat Coking Coal Ltd., Dhanbad Vs General Secretary, Rashtriya Colliery Mazdoor Sangh, Dhanbad
Jharkhand High Court · (2012) 2 JCR 17 : (2012) 1 JLJR 63
High Courts08 Dec 2011Allowed
P. B. Prasad Vs The State of Bihar and Shri M.S. Nizami, Labour Enforcement Officer (Central), Ranchi
Jharkhand High Court · (2011) 12 JH CK 0033
Equal Remuneration Act, 1976 — Section 10, 12, 2, 9Equal Remuneration Rules, 1976 — Rule 6
High Courts08 Dec 2011Allowed
Employers in relation to the Management of MICA Trading Corporation Ltd. Vs Workmen represented by MICA Workers Union, Dhanbad and Another
Jharkhand High Court · (2012) 133 FLR 1030 : (2012) 132 FLR 725 : (2012) 2 JCR 126
High Courts08 Dec 2011Dismissed
Bhaskar Gupta Vs The State of Jharkhand and Sashi Kumar Jain
Jharkhand High Court · (2012) 3 BC 170 : (2012) 1 JLJR 108
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts08 Dec 2011Dismissed
Sukh Sagar Prasad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2012) 3 JCR 133 : (2012) 2 JLJR 412
Constitution of India, 1950 — Article 12, 14, 16
High Courts08 Dec 2011
M/s Petroleum Corporation and Another Vs The Union of India and Others
Jharkhand High Court · (2012) 3 JLJR 443
Constitution of India, 1950 — Article 14, 19, 21
High Courts07 Dec 2011Dismissed
Sephali Mahto Vs The State of Jharkhand and others
Jharkhand High Court · (2011) 12 JH CK 0102
High Courts07 Dec 2011
Rajiv Ranjan Singh @ Lallan Singh Vs Union of India and others
Jharkhand High Court · (2011) 12 JH CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts07 Dec 2011
Dr. Trilochan Mahto, Dr. (Mrs.) Bandana Kumari, Dr. (Mrs.) Vijay Laxmi Vs The State of Jharkhand and Others
Jharkhand High Court · (2011) 12 JH CK 0092
Jharkhand State Universities Act, 2000 — Section 4(1)(14)
High Courts07 Dec 2011Allowed
M/s Vikas Stone Works Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2012 Jhar 56 : (2012) 2 JCR 113
High Courts07 Dec 2011Dismissed
M/s R.K. Mining Private Ltd. Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2012) 1 JLJR 91
High Courts07 Dec 2011Allowed
Raj Kumar Oraon and Another Vs The State of Jharkhand
Jharkhand High Court · (2012) 1 JLJR 127
Penal Code, 1860 (IPC) — Section 302, 34