High Courts30 Oct 2026Allowed
Mahir Asrafbhai Kanad & Ors. Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 4420
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 318(4), 85, 54Cr.P.C.-Section 482
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1 of 1,770
High Courts30 Oct 2026Dismissed
State Of Gujarat Vs Shahrukh @Chechi Iqbalbhai Vora & Ors.
Gujarat High Court · 2026 INSC 67
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 419Indian Penal Code, 1860-Sections 302 and 201 read with Section 120-BCode of Criminal Procedure, 1973-Sections 209, 313
High Courts30 Oct 2026Disposed Of
Radha Fashion (Ridha Fashion) & Anr. Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 4414
Negotiable Instruments Act, 1881-Section 138
High Courts29 Oct 2026Allowed
Ashvinbhai Somabhai Khant Vs State Of Gujarat & Ors.
Gujarat High Court · (2026) 10 GUJ CK 4425
Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)IPC-Sections 363, 366
High Courts29 Oct 2026Allowed
Avinash Deshraj Thakur Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 4421
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 308(2), 308(5), 351(2)
High Courts28 Oct 2026
Dudhabhai Trikambhai Parmar & Ors. Vs Sarvansingh S/o Hirasingh (Deleted) & Ors.
Gujarat High Court · (2026) 10 GUJ CK 4426
Motor Vehicles Act, 1988-Section 166, 166(1), 166(1)(c), 110-A to 110-FFatal Accidents Act, 1855
High Courts28 Oct 2026Allowed
Sikandarali Fakir Mohammad Saiyed Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 4418
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528N.I.Act-Section 138
High Courts28 Oct 2026Allowed
Sikandarali Fakir Mohammad Saiyed Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 4415
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528N.I.Act.-Section 138
High Courts27 Oct 2026
Gujarat Water Supply And Sewerage Board & Ors. Vs Chhaganbhai Becharbhai Zala & Ors.
Gujarat High Court · (2026) 10 GUJ CK 4423
Constitution of India-Articles 14, 226, 227Gujarat Water Supply and Sewerage Board Act, 1979Payment of Gratuity Act, 1972-Section 4(6), 7(3)(A)
High Courts27 Oct 2026Dismissed
Parmar Parulben Vijaykumar @ Darbar Parulben Vijaykumar Vs State Of Gujarat & Ors.
Gujarat High Court · (2026) 10 GUJ CK 4416
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442Indian Penal Code, 1860-Section 323, 324, 504, 506(2), 114
High Courts27 Oct 2026Dismissed
State Of Gujarat Vs Hajibhai Nurmamadbhai Amad Pautra
Gujarat High Court · (2026) 10 GUJ CK 4413
Code of Criminal Procedure, 1973-Section 378, 207, 313, 164Indian Penal Code, 1860-Sections 354, 504, 506, 506(2)Protection of Children from Sexual Offences Act, 2012-Section 12, 29
High Courts23 Oct 2026Dismissed
Hubegroup India Private Limited Vs Union Of India & Ors.
Gujarat High Court · (2026) 10 GUJ CK 3088
Central Goods and Services Tax Act, 2017-Section 65, 65(1), 65(2), 65(3), 65(4), 65(6), 65(7), Explanation to Section 65, 73, 74, 74(1), 74A, 107
High Courts23 Oct 2026
Rajesh Veljibhai Chavda Vs Bharat Ranchhodbhai Vaghela & Anr.
Gujarat High Court · 2025 INSC 863
Indian Penal Code, 1860-Sections 363, 366, 376(2)(n), 306Protection of Children from Sexual Offences Act, 2012-Sections 4, 6, 12, 29, 30Bharatiya Nagarika Suraksha Sanhita, 2023-Section 419
High Courts22 Oct 2026Dismissed
State Of Gujarat Vs Anilsinh Dipsinh Chauhan & Anr.
Gujarat High Court · 2026 INSC 67
Indian Penal Code-Sections 504, 302 and 34Bombay Police Act-Section 135Code of Criminal Procedure, 1973-Section 378(1)(3), 209, 313
High Courts22 Oct 2026Dismissed
State Of Gujarat Vs Gambhirbhai Kababhai & Anr.
Gujarat High Court · (2026) 10 GUJ CK 3079
Cr.P.C.-Section 378, 313IPC-Sections 376, 348, 342 and 114
High Courts21 Oct 2026Dismissed
Kamlesh Harilal Goradia Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 3090
Code of Criminal Procedure, 1973-Sections 173, 173(2), 227, 239, 465, 468 and 482Prevention of Corruption Act, 1988-Sections 13(1)(e) and 13(2)IPC-Sections 498A, 323, 114, 420, 464, 467, 468, 472 and 109
High Courts19 Oct 2026Dismissed
State Of Gujarat Vs Arvindbhai Nathubhai Khara
Gujarat High Court · (2026) 10 GUJ CK 3087
BNSS-Section 419Cr.P.C.-Section 378, 313IPC-Sections 302, 307, 504, 114, 324
High Courts16 Oct 2026Partly Allowed
Jainulabedin Abbasali Saiyed Vs Noorbanu Ibrahim Kureshi & Ors.
Gujarat High Court · (2026) 10 GUJ CK 2753
Constitution of India-Article 227CPC-Order 41 Rule 27, 6 Rule 17
High Courts16 Oct 2026Allowed
Amankumar Anilbhai Bhatiya Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 2751
Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989-Section 14-A, 18, 3(2)(v), 3(1)(r)(s)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 108, 115(2), 54
High Courts16 Oct 2026Disposed Of
Kesav Credit Co-Operative Society Ltd. Thro Dilipsinhji Jashvantsinhji Gohil Vs Bhaveshbhai Nandrambhai Nimavat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 2743
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 419, 413N.I. Act-Section 138, 143CrPC-Section 372, 378, 374, 200, 2(wa), 378(4)