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Gujarat High Court judgments, 2013

1,241 judgments · page 1 of 63

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High Courts27 Dec 2013Allowed

In Re: Nirma Limited

Gujarat High Court · (2013) 12 GUJ CK 0127

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High Courts27 Dec 2013

Patel Vishnubhai Maganbhai Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0126

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High Courts27 Dec 2013Partly Allowed

Vinodbhai Popatbhai Sataliya Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0040

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High Courts26 Dec 2013

Rusapi Containers Vs Commissioner Appeals

Gujarat High Court · (2014) 44 GST 562

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High Courts26 Dec 2013

Rashil Anilbhai Mehta Vs Assistant Commissioner of Service Tax and Others

Gujarat High Court · (2014) 25 GSTR 486 : (2014) 68 VST 410

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High Courts26 Dec 2013

Gujarat State Road Transport Corporation Vs Firoze M. Mogal and 1 Another

Gujarat High Court · AIR 2014 Guj 33 : (2014) 1 GLH 1

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High Courts26 Dec 2013Dismissed

Gujarat State Road Transport Corporation Vs Prahladsinh R. Jadeja

Gujarat High Court · (2013) 12 GUJ CK 0148

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High Courts26 Dec 2013

State of Gujarat Vs Shanabhai Alias Chiko Chandubhai Parmar and 1

Gujarat High Court · (2013) 12 GUJ CK 0130

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High Courts26 Dec 2013

Hasam Khamisha and 49 Vs State of Gujarat and 2

Gujarat High Court · (2013) 12 GUJ CK 0082

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High Courts26 Dec 2013Dismissed

The State of Gujarat and 1 Vs Bhagubhai Jivrambhai Patel since Deceased through Heirs

Gujarat High Court · (2013) 12 GUJ CK 0077

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High Courts26 Dec 2013

Commissioner of Income Tax II Vs Gujarat State Road Transport Corporation

Gujarat High Court · (2014) 265 CTR 64

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High Courts26 Dec 2013

The Commissioner of Income Tax Vs Indo Swiss Embroidery Industries Ltd.

Gujarat High Court · (2013) 12 GUJ CK 0059

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High Courts26 Dec 2013Disposed Off

Ram Shyam Traders Vs Kamlaben Ramanbhai Patel and Others

Gujarat High Court · (2013) 12 GUJ CK 0041

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High Courts26 Dec 2013

Commissioner of Income Tax Vs M/s. Comed Chemicals Pvt. Ltd.

Gujarat High Court · (2013) 12 GUJ CK 0024

Income Tax Act, 1961 — Section 80IA
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High Courts26 Dec 2013Partly Allowed

Arvindbhai Alias Gopalbhai Udesing Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0009

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High Courts26 Dec 2013Dismissed

Dashrathbhai Chaturbhai Prajapati Vs State of Gujarat

Gujarat High Court · (2013) 12 GUJ CK 0008

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High Courts24 Dec 2013Dismissed

Bhaskarbhai Ziparbhai Kanvar Vs Divisional Director

Gujarat High Court · (2013) 12 GUJ CK 0211

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High Courts24 Dec 2013Allowed

Rasiklal Manikchand Dhariwal Vs State of Gujarat and Others

Gujarat High Court · (2013) 12 GUJ CK 0206

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High Courts24 Dec 2013Partly Allowed

Oriental Insurance Company Limited Vs Zulfikar Ismailbhai Khanushia and Others

Gujarat High Court · (2013) 12 GUJ CK 0146

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High Courts24 Dec 2013Allowed

The District Development Officer and Another Vs M/s. V.K. Patel and Co.

Gujarat High Court · (2013) 12 GUJ CK 0099

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