High Courts24 Dec 1977
United India Fire and General Insurance Co. Ltd. Vs Bai Shanta and Others
Gujarat High Court · (1977) 12 GUJ CK 0006
COURT ARCHIVE
Gujarat High Court judgments, 1977
142 judgments · page 1 of 8
High Courts23 Dec 1977
The Commissioner of Income Tax, Gujarat, Ahmedabad Vs Kamalini Khatau
Gujarat High Court · AIR 1978 Guj 162 : (1978) 112 ITR 652
Income Tax Act, 1961 — Section 159, 160, 161, 162, 163
High Courts21 Dec 1977
Jitendra Jayantilal Joshi Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 906
Gujarat Civil Services (Conduct) Rules, 1971 — Rule 6
High Courts20 Dec 1977
Chauhan Rajendrasinhji Takhatsinhji Vs The State of Gujarat and Others
Gujarat High Court · AIR 1978 Guj 126 : (1978) GLR 785
Gujarat Panchayats (Amendment) Act, 1962 — Section 24(2Gujarat Taluka and District Panchayats Election Rules, 1975 — Rule 2(2)
High Courts12 Dec 1977
Jethalal Lallubhai Vs Baroda Muni. Corporation and Another
Gujarat High Court · (1978) 19 GLR 448
Prevention of Food Adulteration Act, 1954 — Section 7(i)Prevention of Food Adulteration Rules, 1955 — Rule 16
High Courts12 Dec 1977
Ibrahim Haji Musa Haji Rasul Samol Vs Sugrabibi
Gujarat High Court · (1978) 19 GLR 1136
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145
High Courts08 Dec 1977
Kherunissa Allibhai Vs Commissioner of Income Tax
Gujarat High Court · (1978) 19 GLR 234 : (1978) 113 ITR 443
Income Tax Act, 1961 — Section 264(4), 273A
High Courts07 Dec 1977
Bhikhalal Bhovan Vs Sunni Vora Noormamad Abdul Karim and Others
Gujarat High Court · AIR 1978 Guj 149 : (1978) GLR 248
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2)Gujarat Education Cess Act, 1962 — Section 19(1)
High Courts07 Dec 1977
Ahmedabad Advance Mills Co. Ltd. Vs Sundarbhai Budhabhai
Gujarat High Court · (1978) 1 LLJ 460
Bombay Industrial Relations Act, 1946 — Section 35, 35(1), 84
High Courts06 Dec 1977
Ashvinkumar Narmadashanker Dave Vs Krishnachandra Narmadashanker Dave and Others
Gujarat High Court · (1978) 19 GLR 892
Bombay Court Fees Act, 1959 — Section 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11, Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 13
High Courts02 Dec 1977
Narmadashanker Makanji Raval Vs Niranjan Ambalal Thakore and Others
Gujarat High Court · (1978) 19 GLR 843
Bombay Provincial Municipal Corporations Act, 1949 — Section 10(1)(f), 10(1)(f), 10(2)(b)(ii)Constitution of India, 1950 — Article 133
High Courts02 Dec 1977
Z.A. Chinwala Vs Minoo Jal Pardiwala and Another
Gujarat High Court · (1978) 19 GLR 626
Bombay Stamp Act, 1958 — Section 2(c)(ii), 2(c)(ii), 37
High Courts02 Dec 1977
Shamabhai Mathurbhai Patel Vs M.A. Panchal and Another
Gujarat High Court · (1979) 1 GLR 20
Bombay Provincial Municipal Corporations Act, 1949 — Section 481(1)(h)(i), 481(1)(h)(i)Criminal Procedure Code, 1973 (CrPC) — Section 196, 197
High Courts25 Nov 1977
Ziyayuddin Sadruddin Vs State of Gujarat
Gujarat High Court · (1978) 19 GLR 790
Limitation Act, 1908 — Section 102Limitation Act, 1963 — Article 102
High Courts21 Nov 1977
Gujarat Safe Deposit Co. Ltd. Vs Mustafa Mohmed Dabhi and Others
Gujarat High Court · (1978) 19 GLR 769
Arbitration Act, 1940 — Section 14, 14(2), 17, 17Bombay Court Fees Act, 1959 — Section 12
High Courts21 Nov 1977
The Boarad of Trustees of the Port of Kandla Vs M. Ramabrahman and Others
Gujarat High Court · (1978) 19 GLR 758
Arbitration Act, 1940 — Section 14, 14, 16, 16, 30, 30
High Courts18 Nov 1977
State of Gujarat Vs Kantilal Pratapji and Others
Gujarat High Court · (1978) 19 GLR 417
Bombay Court Fees Act, 1959 — Article 7, 6(iv)(j)
High Courts17 Nov 1977
V.C. Shroff Vs Gujarat Electricity Board
Gujarat High Court · (1978) 19 GLR 776 : (1978) 2 LLJ 480
High Courts18 Oct 1977
Makati Nanchand Kakaldas and Others Vs Champaklal Chhotalal Kapadia.
Gujarat High Court · (1978) 19 GLR 945
Specific Relief Act, 1963 — Section 12(2), 12(2), 12(3)
High Courts17 Oct 1977
Ishwarbhai Rambhai Patel Vs Shyamal Ghosh and Others
Gujarat High Court · (1978) 19 GLR 228
Essential Commodities Act, 1955 — Section 6, 6, 6A, 6C(2), 7, 7