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Gujarat High Court judgments, 2019

740 judgments · page 1 of 37

High Courts27 Dec 2019Dismissed/Disposed Of

Anil Surendrasingh Yadav Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0054

Indian Penal Code, 1860 — Section 201, 302, 363, 366, 375, 376, 376AB, 377Protection Of Children From Sexual Offences Act, 2012 — Section 3, 3(a), 4, 5, 5(a), 5(r), 6, 7, 9, 29, 30Code Of Criminal Procedure, 1973 — Section 374
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High Courts26 Dec 2019Allowed

Mehul Shantilal Chunara Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0079

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 504Gujarat Police Act, 1951 — Section 135
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High Courts23 Dec 2019Dismissed

Vavdi Seva Sahakari Mandali Limited Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0025

Constitution Of India, 1950 — Article 226Gujarat Co-operative Societies Rules, 1965 — Rule 32, 32(1), 32(1)(a), 32(1)(f)Gujarat Co-Operative Societies Act, 1961 — Section 2(13), 2(19), 27, 27(2), 74C, 80, 82, 91, 93, 115(c)(2)(b)(ii), 145(1)(e), 145f(e), 145F, 145R, 145S(2), 147, 153A, 160(1), 171E, 171F
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High Courts23 Dec 2019Dismissed

Manish S/O Natvarlal Vaghela Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0024

Juvenile Justice Act(Care And Protection Of Children) Rules, 2007 — Rule 6, 6(5), 7Code Of Criminal Procedure, 1973 — Section 97Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15, 30(7), 35, 41, 42(2), 101, 102,
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High Courts20 Dec 2019Allowed

Aiyub Yusuf Limbada Vs State Of Gujarat

Gujarat High Court · (2019) 12 GUJ CK 0110

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 325Arms Act, 1959 — Section 25(1)(a), 25(1¬b)(a), 27(1)
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