COURT ARCHIVE

Gujarat High Court judgments, 1956

2 judgments · page 1 of 1

High Courts11 Feb 1956Dismissed

Dipchand Bhanji Vs State of Saurashtra

Gujarat High Court · AIR 1956 Guj 119

Constitution of India, 1950 — Article 303, 363Pensions Act, 1871 — Section 4, 6

High Courts02 Jan 1956Dismissed

Gujarat High Court · (1956) 01 GUJ CK 0001

Evidence Act, 1872 — Section 32(1), 8Penal Code, 1860 (IPC) — Section 304