Gujarat High Court Judgments 2015

High Courts23 Dec 2015Allowed

Ankit Ramanbhai Patanvadiya Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0041

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 380, 457

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High Courts23 Dec 2015Allowed

Brijesh Girishbhai Thakor (Darbar) Vs Commissioner of Police and Others

Gujarat High Court · (2015) 12 GUJ CK 0003

Bombay Prohibition Act, 1949 - Section 65(a)(e), 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)

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High Courts22 Dec 2015Partly Allowed

Kanjibhai Bhopabhai and Others Vs The State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0038

Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Penal Code, 1860 (IPC) - Section 114, 307, 323

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High Courts22 Dec 2015Dismissed

State of Gujarat Vs Akhtarkhan Abdulsattarkhan Pathan

Gujarat High Court · (2015) 12 GUJ CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 313, 376, 377Penal Code, 1860 (IPC) - Section 107, 108, 114, 363, 366

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High Courts21 Dec 2015Partly Allowed

Pravinkumar Somrajji Mehta Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0057

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 302, 34, 498(A)

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High Courts21 Dec 2015

Vijay Maganlal Parmar Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0056

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 34, 342, 363, 364, 365

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High Courts21 Dec 2015Allowed

Sanjay Masribhai Vaghela and Others Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 306, 498(A)

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High Courts21 Dec 2015Allowed

Sufiyabanu Abdulhusen Vs Commissioner of Police and Others

Gujarat High Court · (2015) 12 GUJ CK 0011

Bombay Prohibition Act, 1949 - Section 65(e), 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)

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High Courts21 Dec 2015

JMC Projects (India) Limited Vs Principal Commissioner of Income Tax (Central)

Gujarat High Court · (2015) 12 GUJ CK 0009

Income Tax Act, 1961 - Section 132, 143(3), 144, 145(3), 153A

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High Courts18 Dec 2015

Hardik Bharatbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0033

Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts17 Dec 2015Allowed

Pradipbhai Tribhovandas Patel Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 365, 376, 90

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High Courts17 Dec 2015Dismissed

Jitendrasinh Joravarsinh Bhati Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 498(A), 498-A

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High Courts17 Dec 2015Dismissed

Mohmad Saiyed Valibhai Dalal Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0008

Bombay Police Act, 1951 - Section 135, 135(1)Constitution of India, 1950 - Article 161, 72Criminal Procedure Code, 1973 (CrPC) - Section 313

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High Courts16 Dec 2015Allowed

Nagendrasing Narayansing Chauhan Vs Commissioner of Police and Others

Gujarat High Court · (2015) 12 GUJ CK 0043

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[b], 3[1], 3[2]

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High Courts16 Dec 2015Allowed

Kalpeshbhai Vinubhai Gamit Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0040

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[b], 3[1], 3[2]

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High Courts16 Dec 2015

Dineshkumar Kalidas Patel Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0039

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 120B, 201, 302, 304B, 306

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High Courts16 Dec 2015Allowed

Amratbhai Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0013

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)

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High Courts16 Dec 2015Allowed

State of Gujarat Vs Jaydip Damjibhai Chavda

Gujarat High Court · (2015) 12 GUJ CK 0010

Constitution of India, 1950 - Article 14, 21Penal Code, 1860 (IPC) - Section 307, 376, 376(1), 376(2), 377

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High Courts16 Dec 2015Allowed

Shabab Vs Commissioner of Police and Others

Gujarat High Court · (2015) 12 GUJ CK 0006

Arms Act, 1959 - Section 25(1)BCriminal Procedure Code, 1973 (CrPC) - Section 107, 110Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2[c], 3[2]

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High Courts15 Dec 2015Allowed

Shivkubhai Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0051

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)Gujarat Prohibition Act, 1949 - Section 116(b), 81

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Gujarat High Court judgments, 2015