High Courts28 Dec 2007
In Re: Aegis Healthcare P. Ltd.
Gujarat High Court · (2008) 146 CompCas 53 : (2009) 93 SCL 121
Companies Act, 1956 — Section 391, 394, 94, 97
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 1 of 35
High Courts28 Dec 2007Dismissed
Satyesh James Parasad and Others Vs Indian Petrochemical Corporation Limited
Gujarat High Court · (2007) 12 GUJ CK 0017
Companies (Amendment) Act, 2000 — Section 117A, 117B, 117CCompanies Act, 1956 — Section 117, 118, 119, 120, 121Competition (Amendment) Act, 2007 — Section 6
High Courts28 Dec 2007
In Re: Alembic Ltd.
Gujarat High Court · (2008) 144 CompCas 105 : (2009) 89 SCL 19
Companies (Court) Rules, 1959 — Rule 48, 49, 50, 52, 53Companies Act, 1956 — Section 100, 101, 102, 103, 103(1)
High Courts28 Dec 2007Allowed
Lilabhai Khodabhai Bharwad and Others Vs State of Gujarat
Gujarat High Court · (2008) 1 GLH 93
Bombay Police Act, 1951 — Section 135[1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 113, 154, 157, 173, 311
High Courts28 Dec 2007
Percept Picture Company Pvt. Ltd. Vs Shree Karma Production Pvt. Ltd. and Another
Gujarat High Court · (2008) 1 GLH 598
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts28 Dec 2007
Kishorkumar Manubhai Chauhan Vs State of Gujarat and Another
Gujarat High Court · (2007) 12 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 374, 386Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 107, 114, 302, 306, 307
High Courts27 Dec 2007Dismissed
Rafik Yakubbhai Shaikh Vs State of Gujarat
Gujarat High Court · (2008) CriLJ 1851 : (2008) 3 GLH 390 : (2008) 2 GLR 1118
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts27 Dec 2007Dismissed
Varisali Mohammad Israil Vs State of Gujarat
Gujarat High Court · (2008) 1 GLR 903
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 498A
High Courts27 Dec 2007
B.G. Patel Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 181
Gujarat Civil Services (Pension) Rules, 2002 — Rule 47, 48, 48(1), 49, 49(1)
High Courts26 Dec 2007
Vimlaben Vadilal Sukhadiya Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 439
Constitution of India, 1950 — Article 226, 227
High Courts26 Dec 2007
Smt. Neelam Sharma Vs Union of India (UOI) and Another
Gujarat High Court · (2008) 1 GLH 174
High Courts26 Dec 2007Dismissed
Parul Girls'' Polytechnic Institute (Co-education) Vs The State of Gujarat and Others
Gujarat High Court · (2007) 12 GUJ CK 0036
Constitution of India, 1950 — Article 226
High Courts24 Dec 2007
O.L. of Anal Polyesters Pvt. Ltd. Vs Shri Kanubhai Lalbhai Desai and Others
Gujarat High Court · (2007) 12 GUJ CK 0019
Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 130, 454, 454(5)
High Courts24 Dec 2007Dismissed
Gadhavi Garavdan Govindbhai Vs Patel Mangabhai Shambhubhai and Others
Gujarat High Court · (2008) 2 GLH 474 : (2008) 1 GLR 840
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9(1)Constitution of India, 1950 — Article 227
High Courts24 Dec 2007
State of Gujarat and Another Vs Gujarat Revenue Tribunal and Another
Gujarat High Court · (2008) 3 GLH 734
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 76, 76(1), 76(1)(c)Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 38
High Courts20 Dec 2007Dismissed
Sachin Water Supply Company Pvt. Ltd. Vs G.I.D.C. and Others
Gujarat High Court · (2007) 12 GUJ CK 0055
Companies Act, 1956 — Section 149, 149(2), 25, 25(2), 25(7)Constitution of India, 1950 — Article 14, 19, 226
High Courts20 Dec 2007Allowed
Rajpipla Nagarpalika Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 243 : (2008) 2 GLR 1554
Constitution of India, 1950 — Article 227Gujarat Municipalities Act, 1963 — Section 146, 258, 264
High Courts20 Dec 2007
Gujarat State Road Transport Corporation and Another Vs Arjan Raja Virda (Decd.) through his heirs Rajabhai Ranabhai Virda (Father of Decd.) and Others
Gujarat High Court · (2008) 3 GLR 1961
Motor Vehicles Act, 1988 — Section 168, 173
High Courts19 Dec 2007
Gujarat State Co-op. Bank Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 267
Gujarat Co-operative Societies Act, 1961 — Section 81
High Courts18 Dec 2007Dismissed
Mahendrabhai H. Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2008) 1 GLH 85
Gujarat Municipalities Act, 1963 — Section 260