High Courts25 Jan 2007
Munaf Sha alias Ghayal Jaman Sha Fakir Vs State of Gujarat
Gujarat High Court · (2007) 01 GUJ CK 0061
Penal Code, 1860 (IPC) — Section 114, 120B, 302, 323, 395
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 33 of 35
High Courts25 Jan 2007Dismissed
Sami Kalavni Mandal Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1313
Constitution of India, 1950 — Article 14, 226Gujarat Secondary Education Act, 1972 — Section 17, 31, 48, 48(1)
High Courts25 Jan 2007Dismissed
Vasudev Chelaji Marvadi Vs Jyotindra Pursottamdas Patel and Another
Gujarat High Court · (2007) 01 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 374Essential Commodities Act, 1955 — Section 3, 7
High Courts25 Jan 2007Dismissed
Textiles Labour Union Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 2 GLR 1202
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17(3), 25, 3(1)
High Courts25 Jan 2007Dismissed
N.L. Joshi and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2007) 01 GUJ CK 0029
Administrative Tribunals Act, 1985 — Section 15, 3Constitution of India, 1950 — Article 14, 16, 162, 21, 226
High Courts25 Jan 2007Dismissed
Nazmabegam Nazirbeg Mirza and Another Vs State of Gujarat and Another
Gujarat High Court · (2007) 114 FLR 609 : (2007) 2 GLR 1206
Constitution of India, 1950 — Article 226
High Courts24 Jan 2007Dismissed
Pushpaben M. Thakkar Vs President and Another
Gujarat High Court · (2007) 01 GUJ CK 0037
High Courts24 Jan 2007Dismissed
The State of Gujarat Vs Hajimiya Sulemanbhai Shaikh and Another
Gujarat High Court · (2007) 01 GUJ CK 0036
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 144, 145, 147, 148
High Courts24 Jan 2007
Kadarbhai Rasulbhai Moghul Vs The State of Gujarat
Gujarat High Court · (2007) 01 GUJ CK 0024
High Courts24 Jan 2007
Jitendrakumar Shantilal Sheth Vs State of Gujarat and Others
Gujarat High Court · (2007) 01 GUJ CK 0019
Bombay Land Revenue Code, 1879 — Section 211Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43
High Courts24 Jan 2007
Rajiben and Another Vs The State of Gujarat and Others
Gujarat High Court · (2007) 01 GUJ CK 0013
Constitution of India, 1950 — Article 309
High Courts23 Jan 2007
Gujarat Water Supply and Sewerage Board Vs Agricultural and Rural Labour Association
Gujarat High Court · (2007) 01 GUJ CK 0039
Industrial Disputes Act, 1947 — Section 33
High Courts23 Jan 2007
Babubhai Vitthalbhai Patel through Power of Attorney Vs Mamlatdar and Agricultural Landstribunal (Ganot) and Another
Gujarat High Court · (2007) 01 GUJ CK 0014
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 10, 2(10A), 23, 26, 27Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 108
High Courts23 Jan 2007Allowed
Adiya Fuels Ltd. Vs Bilt Chemicals Ltd.
Gujarat High Court · AIR 2007 Guj 140 : (2007) 4 ARBLR 110
Arbitration and Conciliation Act, 1996 — Section 15, 16(1), 33 , 34, 34(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1), Order 41 Rule 5(2), Order 41 Rule 5(3), 96Insolvency Act, 1848 — Section 9 , 9(2)
High Courts19 Jan 2007Allowed
Manibhai and Brothers (Sleeper) Vs Union of India (UOI) and Others
Gujarat High Court · AIR 2007 Guj 100 : (2007) 3 ARBLR 495
Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6)
High Courts19 Jan 2007
Manojbhai Laljibhai Kabaria and Another Vs State of Gujarat
Gujarat High Court · (2007) 2 GLR 1697
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 394(2)Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 114, 201, 302, 304B, 498A
High Courts19 Jan 2007Dismissed
State of Gujarat and Another Vs Patel Natvarlal Trikambhai
Gujarat High Court · (2007) 01 GUJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts17 Jan 2007Allowed
Shree Sonal Gum Industries and Others Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2749
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 192, 193, 194, 195, 201(1A)
High Courts16 Jan 2007Dismissed
State of Gujarat Vs Jitendra Tulsidas and Others
Gujarat High Court · (2007) 01 GUJ CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 378Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts16 Jan 2007
Spl. Laq Officer Vs Jivabhai Sondabhai and Another
Gujarat High Court · (2007) 01 GUJ CK 0034
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6