COURT ARCHIVE

Gujarat High Court judgments, 2007

695 judgments · page 31 of 35

High Courts07 Feb 2007Dismissed

Kumudkumari Vishnuprasad Sadhu and Others Vs Gandhinagar Dist. Panchayat and Others

Gujarat High Court · (2007) 02 GUJ CK 0071

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 14, 16, 226Gujarat High Court Rules, 1993 — Rule 50

High Courts07 Feb 2007Dismissed

Maganbhai Desaibhai Patel Vs Ramanbhai Harmanbhai and Others

Gujarat High Court · (2007) 02 GUJ CK 0036

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32R, 43, 84CConstitution of India, 1950 — Article 227

High Courts07 Feb 2007Allowed

Special Laq Officer and Another Vs Thakore Hiraji Punaji

Gujarat High Court · (2007) 02 GUJ CK 0031

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)

High Courts07 Feb 2007Dismissed

Vinubhai Tejabhai Kalasava Vs State of Gujarat

Gujarat High Court · (2007) 02 GUJ CK 0013

Penal Code, 1860 (IPC) — Section 300, 302, 304, 313, 504

High Courts07 Feb 2007Allowed

Patel Amrutbhai Somabhai and Others Vs State of Gujarat

Gujarat High Court · (2007) 3 GLR 2668

Criminal Procedure Code, 1973 (CrPC) — Section 21Essential Commodities (Special Provisions) Act, 1981 — Section 12(AA)(1), 12(AA)(1)Essential Commodities Act, 1955 — Section 11, 12(AA), 3, 5

High Courts07 Feb 2007Dismissed

Khumansinh Manubha and Others Vs The State of Gujarat

Gujarat High Court · (2007) 02 GUJ CK 0006

Arms Act, 1959 — Section 25(3)(A)Criminal Procedure Code, 1973 (CrPC) — Section 452, 517, 520, 547Penal Code, 1860 (IPC) — Section 114, 143, 147, 148, 149

High Courts06 Feb 2007Dismissed

Harijan Madha Wala Vs State of Gujarat and Another

Gujarat High Court · (2007) 02 GUJ CK 0081

Bombay Police Act, 1951 — Section 56Constitution of India, 1950 — Article 21

High Courts06 Feb 2007

Mohammed Iqbal Gulam Mohammed Shaikh Vs The State of Gujarat and Another

Gujarat High Court · (2007) 02 GUJ CK 0064

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 389Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A, 33, 37

High Courts06 Feb 2007Allowed

Pramjibhai Rupabhai Chalsaniya Vs State of Gujarat

Gujarat High Court · (2007) 2 GLR 2155

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313, 374Penal Code, 1860 (IPC) — Section 366, 376, 376(2), 506, 506(2)

High Courts06 Feb 2007

Pranav Ganeshbhai Chakravarty Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0046

Constitution of India, 1950 — Article 162, 226, 286, 320, 320(3)Government of India Act, 1935 — Section 266Gujarat Public Service Commission (Exemption from Consultation) Regulations, 1960 — Regulation 3

High Courts05 Feb 2007

R.N. Bhagat and Others Vs Bhagat Marketing Corp. and Another

Gujarat High Court · (2007) 1 GLR 686 : (2007) 35 PTC 571

Trade Marks Act, 1999 — Section 23, 28, 29, 30, 33

High Courts05 Feb 2007Dismissed

Oriental Insurance Co. Ltd. Vs Bhanubhai Ishwarbhai Mistry and Others

Gujarat High Court · (2007) 02 GUJ CK 0039

Motor Vehicles Act, 1988 — Section 149(2), 163A, 170

High Courts05 Feb 2007Allowed

Raju Alias Gyanbhadur Jagat Singh Vs State of Gujarat

Gujarat High Court · (2007) 02 GUJ CK 0015

Penal Code, 1860 (IPC) — Section 302, 381

High Courts05 Feb 2007Dismissed

Jayantibhai Dahyabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0002

Gujarat Co-operative Societies Act, 1961 — Section 110, 84, 86, 87, 93

High Courts02 Feb 2007Dismissed

Patel Rashmikant Rajeshkumar Vs Director of Primary Education and Others

Gujarat High Court · (2007) 27 GLH 777

Constitution of India, 1950 — Article 14

High Courts02 Feb 2007Dismissed

Rabnistan Ismailbhai Patel Legal heir and representative of Deceased Ismailbhai Ahmedbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0033

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(2), 12(2), 18, 31, 31(2)

High Courts02 Feb 2007Dismissed

Rasiklal Harilal Shah and Others Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0032

Land Acquisition Act, 1894 — Section 11(2), 12, 12(2), 18, 31

High Courts02 Feb 2007Dismissed

Chandrakantbhai Mangalbhai Patel, Legal Heir and rep. of Deceased Mangalbhai Vardhabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0017

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11(2), 12(2), 18, 31, 31(2)

High Courts01 Feb 2007Dismissed

Shravanbhai Dhedabhai Gamit Vs State of Gujarat

Gujarat High Court · (2007) 02 GUJ CK 0080

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302

High Courts01 Feb 2007

Gandabhai Kuvarbhai and Others Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 1750

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 10, 6(3B), 6(3C)