Gujarat High Court Judgments 2024

High Courts27 Dec 2024Dismissed

Ganesharam Modaji Prajapati & Ors. Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0026

Constitution of India, 1950 — Articles 226Gujarat Housing Board Act, 1961 — Section 56, 56(1), 56(3), 59, 60A(2), 71, 80Amendment Act, 2019 — Section 60A

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High Courts24 Dec 2024Allowed

Virmatiben D/o Kikubhai Bantiya W/o Parshottambhai Chibabhai & Ors. Versus Vs Amjad Fajal & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0063

Constitution of India, 1950 — Articles 13(3), 46, 341, 342Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11(d)Indian Contract Act, 1872 — Section 2(g), 23, 65

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High Courts24 Dec 2024Allowed/Dismissed

Elecon Engineering Company Ltd (Through Manager) Versus Vs Achyutkumar V Patel

Gujarat High Court · (2024) 12 GUJ CK 0062

Constitution of India, 1950 — Articles 226, 227Industrial Disputes Act, 1947 — Section 2(s), 2(oo), 25(a), 23, 23(1), 23(1/1), 23(C), 25g, 25h, 25(n)U.P. Industrial Disputes Act, 1947 — Section 6n

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High Courts24 Dec 2024Dismissed

National Engineering Industry Ltd. Versus Vs Deputy Labour Commissioner & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0061

Constitution of India, 1950 — Articles 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(4), 12(5)

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High Courts24 Dec 2024Allowed

Secretary / General Manager Chavda Vijaysinh Takhatsinh Versus Vs Dilipbhai Bhadabhai Chudasama

Gujarat High Court · (2024) 12 GUJ CK 0060

Constitution of India, 1950 — Articles 226, 227Industrial Disputes Act, 1947 — Section 2, 2(j), 2(s)

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High Courts24 Dec 2024Dismissed

Ahmedabad Municipal Corporation Versus Vs Sadgunbhai Semulbhai Solanki

Gujarat High Court · (2024) 12 GUJ CK 0059

Constitution of India, 1950 — Articles 226, 227Industrial Disputes Act, 1947 — Section 33(c)(2)Gujarat Civil Services Rules, 2002 — Rule 22, 49(1)(2), 63

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High Courts24 Dec 2024Partly Allowed

Legal Heirs of Khodabhai Khegarbhai Vankar & Ors. Versus Vs Executive Engineer & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0058

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts24 Dec 2024Dismissed

Mukhtarhussain @ Jabbar Jodiya Noormamad Rao (Utp) Versus Vs State of Gujarat & Anr.

Gujarat High Court · (2024) 12 GUJ CK 0057

Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(C), 19, 22(C), 24, 23(C), 25, 27A, 37, 37(b)(i), 42, 52(a)

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High Courts24 Dec 2024Allowed

Nanjibhai Babubhai Sanghani & Ors. Versus Vs Babubhai Ramabhai Sanghani & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0056

Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1 and 2, Order 43 Rule 1(r)

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High Courts24 Dec 2024Dismissed

Bimal Dashrathbhai Parikh Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0055

Constitution of India, 1950 — Articles 21, 226, 227Code of Criminal Procedure, 1973 — Section 154, 157, 173, 218, 219, 220, 220(1), 221, 223, 223(c), 482Indian Penal Code, 1860 — Section 120B, 379, 380, 406, 409, 411, 414, 420, 465, 467, 468, 471

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High Courts24 Dec 2024Disposed off

Naresh Nemchandbhai Shah & Anr. Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0054

Bharatiya Nagrik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 154, 156, 156(2), 173, 177, 190, 438, 482

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High Courts23 Dec 2024Allowed

Commissioner, Bhavnagar Municipal Corporation Versus Vs Rajani Mitaben Somabhai

Gujarat High Court · (2024) 12 GUJ CK 0053

Constitution of India, 1950 — Articles 226, 227Industrial Disputes Act, 1947 — Section 11(1), 11(3), 33

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High Courts20 Dec 2024Allowed

Bileshwar Corporation Versus Vs Shantinagar (Shela) Cooperative Housing Society Ltd. & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0052

Constitution of India, 1950 — Articles 226Specific Relief Act, 1963 — Section 19Code of Civil Procedure, 1908 — Section 82, Order 7 Rule 11, Order 1 Rule 10

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High Courts20 Dec 2024Dismissed

Pravinbhai Bavabhai Patel Versus Vs State of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0051

Code of Criminal Procedure, 1973 — Section 207, 313, 374Prevention of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2), 20Gujarat Land Revenue Code, 1879 — Section 135D

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High Courts20 Dec 2024Allowed

Deepakbhai Bachubhai Prajapati & Anr. Versus Vs State of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0050

Code of Criminal Procedure, 1973 — Section 207, 209, 235(1), 313, 374Indian Penal Code, 1860 — Section 34, 120(b), 201, 300, 302Gujarat Police Act, 1951 — Section 135

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High Courts19 Dec 2024Dismissed

Patel Umeshkumar Gokalbhai & Ors. Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0049

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High Courts19 Dec 2024Dismissed

Guddu Rajkumar Sakhichand Bharti Versus Vs State of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0048

Code of Criminal Procedure, 1973 — Section 102, 207, 209, 313, 374Indian Penal Code, 1860 — Section 114, 300, 302, 394, 504Bombay Police Act, 1951 — Section 135

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High Courts19 Dec 2024Partly Allowed