COURT ARCHIVE

Gujarat High Court judgments, 2024

932 judgments · page 3 of 47

High Courts06 Dec 2024Dismissed

State of Gujarat Versus Vs Amarsinh Churamani Yadav @ Pappu & Anr.

Gujarat High Court · (2024) 12 GUJ CK 0023

Code of Criminal Procedure, 1973 — Section 41, 102, 313, 377Indian Penal Code, 1860 — Section 34, 120B, 394, 397Arms Act, 1959 — Section 25(1B)

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High Courts06 Dec 2024Dismissed

State of Gujarat Versus Vs Ranchhod @ Rameshbhai Jivrajbhai Dhola & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0022

Code of Criminal Procedure, 1973 — Section 41, 102, 313, 378Indian Penal Code, 1860 — Section 34, 120B, 394, 397Arms Act, 1959 — Section 25(1B)

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High Courts06 Dec 2024Dismissed

State of Gujarat Versus Vs Karanbhai @ Dargo Laljibhai Umedbhai Parmar

Gujarat High Court · (2024) 12 GUJ CK 0021

Code of Criminal Procedure, 1973 — Section 164, 313, 377Indian Penal Code, 1860 — Section 354D(1)(i)Protection of Children from Sexual Offences Act, 2012 — Section 11(1), 12

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High Courts05 Dec 2024Allowed

Samadhan S/o Bansilal Borse Thro Sandip Bansilal Borse Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0020

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 303(2)

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High Courts05 Dec 2024Allowed

Kamleshhkumar Dhansukhbhai Raval Versus Vs Sundhiya Surekhaben Babubhai & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0019

Motor Vehicles Act, 1988 — Section 145(i), 168, 173

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High Courts05 Dec 2024Dismissed

Ibrahimbhai Rahimbhai Parbadiya Versus Vs The Secretary, State Election Commission & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0018

Constitution of India, 1950 — Articles 14, 243D(1), 243(f), 243(k)Gujarat Panchayat Act, 1993 — Section 2(33), 9(4), 16, 16(1)

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High Courts05 Dec 2024Allowed

Raghubhai Ukabhai Makwana Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0017

Constitution of India, 1950 — Articles 14, 226

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High Courts05 Dec 2024Allowed

Shah And Company Through Proprietor Paresh H Shah & Ors. Versus Vs Gujarat Mazdoor Sabha Through Secretary & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0016

Industrial Disputes Act, 1947 — Section 2(A), 2(k), 10, 10(c), 24, 25, 33

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High Courts04 Dec 2024Dismissed

Shree Pravinchandra Ambalal Parmar Versus Vs Manager, Sun Pharmaceutical

Gujarat High Court · (2024) 12 GUJ CK 0015

Constitution of India, 1950 — Articles 226, 227

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High Courts04 Dec 2024Allowed

Ajay @ Gopal Rajeshbhai Maganbhai Patni Thro Kishan Rajeshbhai Patni Versus Vs Commissioner of Police & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0014

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 305(A), 331(3), 331(4)

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High Courts04 Dec 2024Allowed

Radha Raman Tiwari S/o Late Balmukund Tiwari Versus Vs Bank of Baroda & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0013

Constitution of India, 1950 — Articles 14, 16

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High Courts04 Dec 2024Allowed

Tushar Anilbhai Kothari Thro Anilbhai Lalchand Kothari Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0012

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 406, 420Bharatiya Nyaya Sanhita, 2023 — Section 303(2)

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High Courts03 Dec 2024Partly Allowed

Ravat Govindbhai Ahir Versus Vs The State Of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0011

Code of Criminal Procedure, 1973 — Section 208, 209, 307, 313, 357, 374Indian Penal Code, 1860 — Section 307, 326, 504Indian Evidence Act, 1872 — Section 145, 155

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High Courts03 Dec 2024Dismissed

Umarfarooq Abdulgani Badam Versus Vs State Of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0010

Bhartiya Nagrik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 319, 323, 326, 337, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts03 Dec 2024Allowed

Istiyakahmed @ Hatela @ Halela @ Fatakdi@ Mogali Mustakahmed Shaikh Thro Baloch Shahbaj Dilavarkhan Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0009

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 379, 379(A)(3)

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High Courts02 Dec 2024Dismissed

Bhavin Kishorebhai Zinzuwadia Versus Vs Assistant Commissioner of Income Tax Central Circle 2(3), Ahmedabad

Gujarat High Court · (2024) 12 GUJ CK 0008

Income Tax Act,1961 — Section 132, 153A, 153A(1), 153B, 153C, 158B, 158BDFinance Act, 2015 — Section 153C

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High Courts02 Dec 2024Dismissed

Barwala Municipality Through Its Chief Officer Prarthna Rahod D/o Parakramsinh Rahevar Versus Vs Akhil Gujarat General Majdur Sangh & Anr.

Gujarat High Court · (2024) 12 GUJ CK 0007

Constitution of India, 1950 — Articles 14, 19, 226, 227

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High Courts02 Dec 2024Dismissed

Agriculture Produce Market Committee, Siddhpur Versus Vs R. S. Corporation & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0006

Constitution of India, 1950 — Articles 227, 254Maharashtra Agricultural Produce Marketing (Development and Regulation) Act, 1963 — Section 10, 47, 58, 58(1), 58(2)Bombay Provincial Municipal Corporations Act, 1949 — Section 487

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High Courts02 Dec 2024Dismissed

L R Of Balvantrai Natvarlal Patel & Ors. Versus Vs Arunaben Natvarlal Patel & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0005

Code of Civil Procedure, 1908 — Section 96, Order 9, Rule 13, Order 43, Rule 1(d)

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High Courts02 Dec 2024Allowed

Kirit @ Rinko Bhupat Singh Thakor Thro Bhupat Singh Talaji Thakor Versus Vs Commissioner Of Police & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0004

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)

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