High Courts29 Nov 2024Dismissed

Kaushikbhai Ramswaroop Soni Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0038

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 302, 342, 364, 380, 384, 406, 420, 454, 457Prohibition of Dowry Act, 1961 — Section 65AE, 66B, 81, 98(2), 116B