High Courts27 Dec 1990
N.S. Shah Vs C.M. Trivedi and Another
Gujarat High Court · (1991) 2 GLR 732
Penal Code, 1860 (IPC) — Section 406, 408, 448
COURT ARCHIVE
Gujarat High Court judgments, 1990
221 judgments · page 1 of 12
High Courts27 Dec 1990Allowed
Tulsidas Madhavdas Sharma Vs Smt. Shantiben Tulsidas Sharma and Another
Gujarat High Court · (1991) CivCC 848 : (1991) 2 DMC 397 : (1991) 2 GLR 190 : (1991) 3 RCR(Criminal) 539
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Dec 1990Allowed
Jenabai and Others Vs Gujarat State Road Trans. Corpn. and Others
Gujarat High Court · (1991) 1 ACC 529 : (1991) ACJ 585 : (1991) 1 GLR 352
Employees Compensation Act, 1923 — Section 3Succession Act, 1925 — Section 212, 306
High Courts27 Dec 1990
Kantaben and Others Vs Additional Special Land Acquisition Officer
Gujarat High Court · (1991) 1 GLR 567
Land Acquisition Act, 1894 — Section 18, 4, 6, 9
High Courts26 Dec 1990
Narbharam Pitambardas Soni Vs Union of India (UOI) and Others
Gujarat High Court · (1991) 2 GLR 861
High Courts24 Dec 1990Dismissed
Mayuddin Abbasmiya Malik Vs Shanabhai Shankerbhai Valand and Another
Gujarat High Court · (1992) ACJ 881
Motor Vehicles Act, 1939 — Section 110D, 110D
High Courts21 Dec 1990
Surat District Panchayat and Another Vs Development Commissioner and Another
Gujarat High Court · (1991) 2 GLR 1004
Constitution of India, 1950 — Article 226
High Courts20 Dec 1990
J.M. Mehta Vs State of Gujarat
Gujarat High Court · (1991) 1 GLR 619 : (1992) 2 LLJ 282
Bombay Civil Services Rules, 1959 — Rule 16(1)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 14 , 16, 226, 227, 311
High Courts19 Dec 1990
Chunigar Umraogar Gosai Vs District Magistrate and Others
Gujarat High Court · (1991) 2 GLR 949
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts19 Dec 1990
Shantaben Ambalal Sutaria and Others Vs Vialji Bhai Harji Bhai Patel and Others
Gujarat High Court · (1992) 2 ACC 553
High Courts19 Dec 1990
Dhirajlal Gandabhai and Others Vs State of Gujarat
Gujarat High Court · (1991) 1 GLR 433
Bombay Prohibition Act, 1949 — Section 116(b), 116B, 65(e), 66(b), 66(b)
High Courts19 Dec 1990Allowed
Shantaben Ambalal Sutaria and Others Vs Valjibhai Harjibhai Patel and Others
Gujarat High Court · (1991) 2 ACC 323 : (1992) ACJ 321 : (1991) 1 GLR 597
High Courts19 Dec 1990Allowed
Koli Mansukh Rana Vs Patel Natha Ramji
Gujarat High Court · (1992) ACJ 772 : (1992) 1 GLR 37 : (1995) 3 LLJ 669
Workmens Compensation Act, 1923 — Section 10A, 12, 12(3), 22(3), 3
High Courts19 Dec 1990
Patel Chandubhai Ishverbhai Vs Patel Motibhai Lallubhai
Gujarat High Court · (1992) 1 GLR 101
Evidence Act, 1872 — Section 65, 65, 89, 89
High Courts18 Dec 1990
Mohan Bhagwan Panna and Another Vs State of Gujarat and Another
Gujarat High Court · (1991) 1 GLR 436
High Courts18 Dec 1990
Dhuliben Vs Mahajibhai Kisabhai Chauhan
Gujarat High Court · (1991) 2 DMC 449 : (1991) 1 GLR 610 : (1991) 2 RCR(Criminal) 498
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Dec 1990
Jay Bharat Saw Mills Vs Babulal Ambalal Sodh Parmar
Gujarat High Court · (1991) 1 ACC 663
Workmens Compensation Act, 1923 — Section 2(1)(a), 2(I)(a), 3, 30, 4A(3)
High Courts17 Dec 1990Allowed
Lalitaben Tulsidas Vs Ahmedabad Municipal Corporation
Gujarat High Court · (1991) 1 ACC 550 : (1991) ACJ 528
Motor Vehicles Act, 1939 — Section 110A, 110d, 110D
High Courts17 Dec 1990
Talab Umar Bhaya Vs State of Gujarat
Gujarat High Court · (1991) 54 ELT 22 : (1991) 1 GLR 437
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 9(1)Constitution of India, 1950 — Article 22(5)
High Courts15 Dec 1990
Maneklal Sakarchand Zaveri (Since Decd.) by his Heirs and Lrs. Mrs. Urvashiben Jawaharlal Zaveri and Others Vs The Assistant Charity Commissioner and Others
Gujarat High Court · (1991) 1 GLR 454
Bombay Public Trusts Act, 1950 — Section 2(13), 2(13), 2(17), 2(17), 72(4)