High Courts31 Dec 1981
Aminakhatun and Others Vs Fakrusha Bismillahshah Fakir and Another
Gujarat High Court · (1982) ACJ 89 : AIR 1983 Guj 68 : (1982) GLH 366 : (1982) 1 GLR 728
Motor Vehicles Act, 1939 — Section 110B, 110D
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 1 of 13
High Courts24 Dec 1981
The State of Gujarat Vs Shah Bhagwanji Manekchand
Gujarat High Court · (1982) 50 STC 147
Bombay Sales Tax Act, 1959 — Section 18Gujarat Sales Tax Act, 1969 — Section 67, 69(1)
High Courts22 Dec 1981
Khimji Bhimji Majithia Vs Taraben Lalji Soni
Gujarat High Court · AIR 1983 Guj 18 : (1982) 2 GLR 114
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 12(2), 13(1), 29(2)Transfer of Property Act, 1882 — Section 106
High Courts22 Dec 1981
The State of Gujarat Vs Bhikhubhai and Sons
Gujarat High Court · (1982) 50 STC 243
Gujarat Sales Tax Act, 1969 — Section 10, 13, 15, 2, 2(26)
High Courts18 Dec 1981
Kiritkumar D. Vyas Vs State and Another
Gujarat High Court · (1982) GLH 687 : (1982) 2 GLR 79
Constitution of India, 1950 — Article 226, 311(2)Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 14(1)(i), 8
High Courts18 Dec 1981
The State of Gujarat Vs Minu Chemical Pvt. Ltd.
Gujarat High Court · (1982) 50 STC 339
Gujarat Sales Tax Act, 1969 — Section 49(2)
High Courts18 Dec 1981
Mansatta Industries Pvt. Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 194
Gujarat Sales Tax Act, 1969 — Section 69(1)
High Courts17 Dec 1981
Ishwarlal Pranjivandas and Another Vs Labhshankar Hargovind Das Bhatt
Gujarat High Court · AIR 1982 Guj 152 : (1982) GLH 215 : (1982) 1 GLR 433
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 50Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Transfer of Property Act, 1882 — Section 106
High Courts10 Dec 1981
Anantray Lalji Pandya Vs The State of Gujarat
Gujarat High Court · (1982) CriLJ 1883 : (1982) GLH 472 : (1982) 1 GLR 689
Penal Code, 1860 (IPC) — Section 161, 165A, 456
High Courts09 Dec 1981
Patel Kacharabhai Joitaram (by Lrs.) and Others Vs Patel Keshavial Dungardas
Gujarat High Court · AIR 1982 Guj 230 : (1982) GLH 236 : (1982) 1 GLR 535
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27
High Courts08 Dec 1981
Hemchandbhai and Co. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 274
Bombay Sales Tax Act, 1959 — Section 32(1), 36, 55, 74Central Sales Tax Act, 1956 — Section 9(1), 9(2)
High Courts03 Dec 1981
Shree Guru Industries Vs K.J. Raval, S.T.O., Jamnagar and Others
Gujarat High Court · (1982) GLH 261 : (1982) 1 GLR 539 : (1983) 53 STC 392
Gujarat Sales Tax Act, 1969 — Section 32, 35, 35(2), 58, 58(1)
High Courts02 Dec 1981
Hukumat Rai Vs State of Gujarat
Gujarat High Court · (1982) GLH 85 : (1982) 1 GLR 641 : (1983) 1 LLJ 384
Bombay Civil Services Rules, 1959 — Rule 33A, 33A(1), 33A(2), 33A(5)
High Courts01 Dec 1981
R.M. Parmar Vs Gujarat Electricity Board
Gujarat High Court · (1982) GLH 254 : (1982) 1 GLR 352 : (1983) 1 LLJ 261
Constitution of India, 1950 — Article 227Gujarat Electricity Board Rules — Rule 11Industrial Disputes Act, 1947 — Section 10(1), 11A, 3
High Courts19 Nov 1981
Bharatkumar Jaymanishanker Mehta Vs State of Gujarat
Gujarat High Court · (1982) CriLJ 1314 : (1982) GLH 249 : (1982) 1 GLR 605
Evidence Act, 1872 — Section 105, 5
High Courts18 Nov 1981
C.J. Thakor Vs Ahmedabad District Panchayat and Others
Gujarat High Court · (1982) 2 GLR 22
Gujarat Panchayat Service (Classification and Recruitment) Rules, 1967 — Rule 7, 7(3)Gujarat Panchayats Act, 1961 — Section 203, 323
High Courts18 Nov 1981
Vijaysinh Mohansinh Solanki Vs The Transport Manager, Ahmedabad Municipal Transport Service and Another
Gujarat High Court · AIR 1982 Guj 307 : (1982) GLH 76 : (1982) 1 GLR 639
Contract Act, 1872 — Section 14
High Courts13 Nov 1981
Shantilal Manibhai Patel and Others Vs Laxmi Film Laboratory and Studios P. Ltd. and Others
Gujarat High Court · (1984) 56 CompCas 110 : (1982) 2 GLR 363
Companies Act, 1956 — Section 214(2), 238, 283, 283(1), 303
High Courts13 Nov 1981
State of Gujarat Vs Mangabhai Jethabhai Vaghela and Others
Gujarat High Court · (1982) CriLJ 1317 : (1982) GLH 271
Bombay Prohibition Act, 1949 — Section 66Penal Code, 1860 (IPC) — Section 161
High Courts12 Nov 1981
Ranchhodbhai Somabhai and Another Vs Babubhai Bhailalbhai and Others
Gujarat High Court · AIR 1982 Guj 308
Evidence Act, 1872 — Section 101, 104Motor Vehicles Act, 1939 — Section 110