CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court/1981

COURT ARCHIVE

Gujarat High Court judgments, 1981

260 judgments · page 3 of 13

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts22 Sept 1981

Commissioner of Income Tax, Gujarat-II Vs Siddharth J. Desai

Gujarat High Court · (1982) 28 CTR 148 : (1983) 139 ITR 628

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63Income Tax Act, 1961 — Section 2(14), 2(24), 45, 53, 54Wealth Tax Act, 1957 — Section 2
Read judgment
High Courts16 Sept 1981

Gujarat University, Ahmedabad and etc. Vs Sonal P. Shah

Gujarat High Court · AIR 1982 Guj 58 : (1982) 1 GLR 171

Constitution of India, 1950 — Article 226
Read judgment
High Courts16 Sept 1981

Pokardas and Brothers and Another Vs The State of Gujarat

Gujarat High Court · (1982) 51 STC 88

Bombay Sales Tax Act, 1959 — Section 5(1), 5(2)Central Sales Tax Act, 1956 — Section 14, 15Gujarat Sales Tax Act, 1969 — Section 18, 5(1), 66, 66(1), 69
Read judgment
High Courts14 Sept 1981

Commissioner of Income Tax, Gujarat Vs Nandiniben Narottamdas

Gujarat High Court · (1982) 26 CTR 200 : (1983) 140 ITR 16

Income Tax Act, 1961 — Section 5, 60, 63
Read judgment
High Courts09 Sept 1981

Gandabhai Jinabhai Vs Ramubhai Fakirbhai (by Lrs.)

Gujarat High Court · AIR 1982 Guj 142 : (1982) GLH 17 : (1982) 1 GLR 531

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70, 85, 85ACivil Procedure Code, 1908 (CPC) — Section 11, 115
Read judgment
High Courts09 Sept 1981

Sonal V. Shah Vs M.P. Thakkar and Others

Gujarat High Court · AIR 1982 Guj 52 : (1981) 22 GLR 1038

Constitution of India, 1950 — Article 226
Read judgment
High Courts04 Sept 1981

Rukshamaniben and Others Vs Masaraji Amaraji Thakore and Others

Gujarat High Court · (1982) ACJ 317 : AIR 1982 Guj 260 : (1982) GLH 193 : (1982) 1 GLR 525

Motor Vehicles Act, 1939 — Section 110B
Read judgment
High Courts01 Sept 1981

Commissioner of Income Tax, Gujarat Vs C. Shantilala and Co.

Gujarat High Court · (1982) 136 ITR 522

Income Tax Act, 1961 — Section 139(2), 140A, 143, 156, 183
Read judgment
High Courts31 Aug 1981

Dahiben Vs Chitrabhai Chakabhai Makwana

Gujarat High Court · (1982) ACJ 365 : AIR 1982 Guj 188 : (1982) GLH 186 : (1982) 1 GLR 498

Fatal Accidents Act, 1855 — Section 1A
Read judgment
High Courts31 Aug 1981

Kaluram Bheruji Vs Bai Parvati

Gujarat High Court · AIR 1982 Guj 233 : (1982) 1 GLR 201

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
Read judgment
High Courts28 Aug 1981

Commissioner of Income Tax, Gujarat Vs C. Shantilal and Co.

Gujarat High Court · (1982) 28 CTR 165 : (1983) 141 ITR 476

Income Tax Act, 1961 — Section 139(2), 271(1), 274
Read judgment
High Courts27 Aug 1981

Commissioner of Income Tax, Gujarat-IV Vs Mahendrakumar Mitharmal and Others

Gujarat High Court · (1982) 8 TAXMAN 82

Read judgment
High Courts27 Aug 1981

COMMISSIONER OF Income Tax, GUJARAT-IV Vs MAHENDRAKUMAR MITHARMAL. AND OTHERS.

Gujarat High Court · (1983) 140 ITR 300

Read judgment
High Courts27 Aug 1981

Bai Amina Vs State of Gujarat and Others

Gujarat High Court · (1982) CriLJ 1531 : (1982) GLH 301 : (1981) GLR 1186

Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3, 8
Read judgment
High Courts25 Aug 1981

The State of Gujarat Vs Nareshkumar and Brothers

Gujarat High Court · (1982) 49 STC 264

Bombay Sales Tax Act, 1959 — Section 10, 12, 13, 15, 2Gujarat Sales Tax Act, 1969 — Section 2(16), 45(6), 7
Read judgment
High Courts25 Aug 1981

The State of Gujarat Vs Ghanshyam Stores

Gujarat High Court · (1982) 49 STC 117

Bombay Sales Tax Act, 1959 — Section 10Gujarat Sales Tax Act, 1969 — Section 5, 5(1), 62, 69(1)
Read judgment
High Courts21 Aug 1981

Sheth Chinubhai Chimanlal Vs State of Gujarat and Another

Gujarat High Court · (1982) GLH 77 : (1982) 1 GLR 317

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 15, 15, 6, 6, 6(2)
Read judgment
High Courts20 Aug 1981

Baldevbhai Natvarlal Barot and Another Vs The State of Gujarat

Gujarat High Court · (1982) CriLJ 508 : (1982) GLH 3 : (1982) 1 GLR 56

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438
Read judgment
High Courts20 Aug 1981

HARSHVADAN MANGALDAS Vs Income Tax OFFICER, AHMEDABAD, AND ANOTHER.

Gujarat High Court · (1982) 137 ITR 147

Income Tax Act, 1961 — Section 147(a), 147(a), 148
Read judgment
High Courts20 Aug 1981

State of Gujarat Vs Walter Paul Master

Gujarat High Court · (1982) CriLJ 1324 : (1982) GLH 71 : (1982) 1 GLR 508

Bombay Prohibition Act, 1949 — Section 129A, 2, 66, 85Evidence Act, 1872 — Section 114
Read judgment
Previous12345…13Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions