High Courts30 Dec 1998Allowed
Sayarabibi Gulam Rasul Sheikh Vs Dy. Commissioner of Police (South)
Gujarat High Court · (1998) 12 GUJ CK 0102
COURT ARCHIVE
Gujarat High Court judgments, 1998
660 judgments · page 1 of 33
High Courts30 Dec 1998Dismissed
Dipakbhai Mangabhai Sosa Brother of Detenu Gordhanbhai Vs Commissioner of Police
Gujarat High Court · (1999) 2 GLR 577
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 114, 385, 394, 452, 506(2)
High Courts30 Dec 1998
Y.S. Spinners Ltd. Vs Official Liquidator of Shri Ambica Mills Ltd.
Gujarat High Court · (2000) 100 CompCas 547
Companies Act, 1956 — Section 173, 173(1), 173(2), 293(1), 293(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts30 Dec 1998Allowed
Satishchandra Balashanker Vora Vs State of Gujarat
Gujarat High Court · (1998) 12 GUJ CK 0013
Bombay General Clauses Act, 1904 — Section 16, 3Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 10, 10(6), 11, 4, 7
High Courts30 Dec 1998Allowed
Rajkot Nagarik Sahkari Bank Ltd. Vs Bhavesh Cycle Stores
Gujarat High Court · (1999) 3 GLR 353
Gujarat Co-operative Societies Act, 1961 — Section 103
High Courts29 Dec 1998Dismissed
Ahmedabad Education Society Vs Gilbert B. Shah
Gujarat High Court · (1999) 2 GLR 583
Specific Relief Act, 1963 — Section 14(1)
High Courts29 Dec 1998
ADANI EXPORTS Vs DEPUTY COMMMONER OF INCOME TAX
Gujarat High Court · (1999) 153 CTR 308
Income Tax Act, 1961 — Section 147, 147(b), 148, 263, 80HHC
High Courts29 Dec 1998
COMMISSIONER OF INCOME TAX Vs MINI ADIE CONTRACTOR
Gujarat High Court · (1999) 155 CTR 601
Income Tax Act, 1922 — Section 48, 49Income Tax Act, 1961 — Section 2, 32, 41, 41(1), 41(2)
High Courts29 Dec 1998
Adani Exports Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 240 ITR 224
Income Tax Act, 1961 — Section 119, 147, 148, 263, 80HHC
High Courts29 Dec 1998
State of Gujarat and Another Vs Sendhaji S. Thakor and Another
Gujarat High Court · (2000) GLR 541 : (2000) 1 LLJ 1289
Constitution of India, 1950 — Article 136, 14, 16, 166, 19Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6Gujarat Government Rules, 1984 — Rule 4
High Courts29 Dec 1998Dismissed
Gujarat Lease Financing Ltd. Vs State of Gujarat
Gujarat High Court · (1998) 12 GUJ CK 0040
Central Sales Tax Act, 1956 — Section 3, 4, 5Constitution of India, 1950 — Article 286, 366, 366(29A)Gujarat Sales Tax Act, 1969 — Section 2(28), 2(30A), 2(30C), 2(36)A, 3A
High Courts29 Dec 1998Dismissed
Bijal Chandreshbhai Bhatt Vs Chandreshbhai Sahdevbhai Bhatt
Gujarat High Court · AIR 1999 Guj 203 : (2000) 1 GLR 515
Hindu Marriage Act, 1955 — Section 14B
High Courts29 Dec 1998Dismissed
Gujarat Khet Kamdar Union and etc. Vs State of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 263 : (1999) 3 GLR 2044
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(6), 76A, 84CConstitution of India, 1950 — Article 226
High Courts29 Dec 1998
Commissioner of Income Tax Vs Mini Adie Contractor
Gujarat High Court · (2000) 243 ITR 356
Income Tax Act, 1961 — Section 2(42A), 32(1A), 41(1), 41(2), 41(2A)
High Courts29 Dec 1998
Securities and Exchange Board of India Vs Alka Synthetics Ltd. and Others
Gujarat High Court · AIR 1999 Guj 221 : (1999) 95 CompCas 772 : (1999) 1 GLR 275
Constitution of India, 1950 — Article 300ASecurities and Exchange Board of India Act, 1992 — Section 11, 11B
High Courts28 Dec 1998
Bhagwandas J. Patel Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 97 CompCas 213 : (1999) 154 CTR 497 : (1999) 238 ITR 127
Income Tax Act, 1961 — Section 179
High Courts28 Dec 1998Allowed
Shankarlal Maganlal Thakkar Vs Maneklal C. Shah by his heirs
Gujarat High Court · (1999) 2 GLR 243
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(1), 11(3), 12, 12(3), 29(2)
High Courts28 Dec 1998
Jyotiben Vs Jigneshbhai Jaisukhbhai Oza
Gujarat High Court · (2000) 4 GLR 3522
Hindu Marriage Act, 1955 — Section 13, 13B, 9
High Courts24 Dec 1998
B.C. Mehta and Another Vs Industries Commissioner and Another
Gujarat High Court · (1999) 2 GLR 1293
High Courts24 Dec 1998
State of Gujarat Vs Viram Rama
Gujarat High Court · (1998) 12 GUJ CK 0046
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 23(1)(A), 23(2), 30, 4, 4(1)