High Courts29 Dec 2023Allowed
Velakanidas Arogyanadan Christian Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0093
COURT ARCHIVE
Gujarat High Court judgments, 2023
1,225 judgments · page 1 of 62
High Courts29 Dec 2023Dismissed
Hitesh Chandubhai Jakasaniya Vs Gujarat Energy Transmission Corporation Ltd
Gujarat High Court · (2023) 12 GUJ CK 0092
High Courts29 Dec 2023
Rameshbhai Govindbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0091
Indian Penal Code, 1860 — Section 114, 306Gujarat Money Lenders Act, 2011 — Section 40, 42(d)
High Courts28 Dec 2023Partly Allowed
Jigarkumar Navinchandra Soni Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts28 Dec 2023Allowed
Hasmukhbhai Chhaganbhai Halpati Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 98(2), 81, 116B
High Courts28 Dec 2023Dismissed
Vipulkumar Ambala Chaudhary Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0088
High Courts28 Dec 2023Allowed
Bharatbhai Ganpatbhai Patni Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0087
Code Of Criminal Procedure, 1973 — Section 125(3)
High Courts28 Dec 2023Allowed
Thakore Laxmansing Halsing Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0086
High Courts27 Dec 2023Allowed
Tajmulhasan Alihasan Ansari Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0085
High Courts22 Dec 2023Allowed
Rameshbhai Jivanbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b), 29
High Courts22 Dec 2023Allowed
Rameshbhai Virsingbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(1)(a) (i), 2(1)(a)(ii), 3(1)(ii), 3(2), 3(3), 3(4)Indian Penal Code, 1860 — Section 120B, 395, 397, 412
High Courts22 Dec 2023Allowed
Sachinbhai Manojbhai Vaghela (Sachinbhai @ Jethiyo Manojbhai Jagdishbhai Vaghela) Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4, 5(I), 18
High Courts22 Dec 2023Allowed
Sandipkumar Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts22 Dec 2023Partly Allowed
Shekhar Chhaganbhai Baviskar Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0079
High Courts22 Dec 2023Allowed
Ashokbhai Dalabhai Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 427, 504, 506(2)Indian Penal Code, 1860 — Section 395
High Courts22 Dec 2023Allowed
Alkeshbhai @ Saibo Parvatsinh Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306
High Courts22 Dec 2023Partly Allowed
Ajaysinh Pravinsinh Zala Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0076
High Courts22 Dec 2023Allowed
Ajaykumar Sanjaybhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116B
High Courts21 Dec 2023Allowed
Vinit Rajnikant Desai Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471
High Courts21 Dec 2023Allowed
Mohhmad Amirul @ Bablu Shabir Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 12 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439 Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20, 29