High Courts24 Dec 2021Disposed Of
Priyankaben Vipulbhai Solanki Vs Commissioner Of Municipalities
Gujarat High Court · (2021) 12 GUJ CK 0046
Gujarat Municipalities Act, 1963 — Section 37
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 1 of 44
High Courts24 Dec 2021 Dismissed
Patel Haribhai Bhutabhai - Since Deceased Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0045
Constitution Of India, 1950 — Article 226Gujarat Town Planning Act, 1976 — Section 67(a), 70, 70(2), 71
High Courts24 Dec 2021 Dismissed
Premal S/O Kiranbhai Goragandhi Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 70, 438Indian Penal Code, 1860 — Section 120(B), 420
High Courts20 Dec 2021Disposed Of
Jinnat Fatma Vajirbhai Ami W/O Nishat Alimadbhai Polra Vs Nishat Alimadbhai Polra
Gujarat High Court · (2021) 12 GUJ CK 0047
Constitution Of India, 1950 — Article 14, 15, 21Code Of Civil Procedure, 1908 — Order 21 Rule 32(1), Order 21 Rule 32(3)Family Courts Act, 1984 — Section 3(1)(a), 4, 7, 14, 19, 281, 282
High Courts20 Dec 2021Disposed Of
Sarjanbhai Shankarbhai Desai Vs Rameshbhai Gyanchandbhai Jain & 3 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0042
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Disposed Of
Minaben Abdulbhai Rana Vs Vadodara Mahanagar Seva Sadan & 3 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0041
Gujarat Provincial Municipal Corporations Act, 1949 — Section 260(1)
High Courts20 Dec 2021Allowed
Bhaveshbhai Vinodbhai Ajmeri Vs Vadodara Municipal Corporation & 1 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0040
Constitution Of India, 1950 — Article 226Gujarat Provincial Municipal Corporations Act, 1949 — Section 376
High Courts17 Dec 2021Allowed
Iqbal Ahmed @ Munno Abdul Karim Khatri Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 468, 471
High Courts17 Dec 2021Allowed
Yasarbhai Ahemadbhai Ghanchi Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 506(2)Gujarat Freedom Of Religion (Amendment) Act, 2021 — Section 4
High Courts17 Dec 2021Allowed
Chirag @ Bakali Rajeshbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 324, 326, 427, 450, 504Gujarat Police Act, 1951 — Section 135
High Courts16 Dec 2021Disposed Of
Shailesh Kumar Singh S/O Late Mr. Bhagwat Roy Vs Executive Director And Appellate Authority
Gujarat High Court · (2021) 12 GUJ CK 0035
Limitation Act, 1963 — Section 5
High Courts13 Dec 2021Allowed
Saifuddin Ahmedali Makati Vs Hamzabhai Abdullabhai Makati
Gujarat High Court · (2021) 12 GUJ CK 0032
Code Of Civil Procedure, 1908 — Order 21 Rule 1
High Courts10 Dec 2021 Dismissed
Ashumal @ Asharam S/O Thaumal Sindhi (Harpalani) Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 389, 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 307, 324, 342, 346, 354, 357, 376, 376(2)(f), 377, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts07 Dec 2021
Thakore Arjunji Dhanaji Vs Thakore Natuji Somaj
Gujarat High Court · (2021) 12 GUJ CK 0029
High Courts07 Dec 2021Disposed Of
Kalaji Nathaji Thakor Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0028
Constitution Of India, 1950 — Article 226Gujarat Town Planning And Urban Development Act, 1976 — Section 70(1)
High Courts07 Dec 2021 Dismissed
Natubhai Amthabhai Patel & 5 Other(S) Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0026
Constitution Of India, 1950 — Article 226Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 10DGujarat Provincial Municipal Corporations Act, 1949 — Section 231, 446
High Courts07 Dec 2021Disposed Of
Rajeshkumar Babulal Rathod (Dhobi) Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0025
Constitution Of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 185(2)
High Courts07 Dec 2021Disposed Of
Thakur Mohansing Satyanarayansing Vs Surat Municipal Corporation
Gujarat High Court · (2021) 12 GUJ CK 0024
High Courts06 Dec 2021 Dismissed
Mahendrabhai Jivanbhai Sarvaiya Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0031
Constitution Of India, 1950 — Article 226Gujarat Provincial Municipal Corporation Act, 1949 — Section 210, 213Transfer Of Property Act, 1882 — Section 44
High Courts06 Dec 2021Disposed Of
Jay Tenament And Row House Owner Association Vs Assistant Muncipal Commissioner (West Zone)
Gujarat High Court · (2021) 12 GUJ CK 0030
Constitution Of India, 1950 — Article 226Gujarat Regularization Of Unauthorized Development Act, 2011 — Section 12