High Courts01 Dec 2021Disposed Of
Vishnubhai Kavabhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0004
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 3 of 44
High Courts01 Dec 2021 Dismissed
Pravinbhai Govindbhai Parmar Vs Authorized Officer, Bank Of Baroda
Gujarat High Court · (2021) 12 GUJ CK 0003
High Courts30 Nov 2021Disposed Of/Allowed
Vidhyaben Mehulbhai Jadav Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0042
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 3(1)(r), 3(1)(s), 3(1) (z), 14A, 18Indian Penal Code, 1860 — Section 114, 294(b), 323, 506(2)
High Courts30 Nov 2021Allowed
Nargisbibi Mustafaali Makrani Vs Chhota Udepur Municipality & 19 Other(S)
Gujarat High Court · (2021) 11 GUJ CK 0041
Gujarat Panchayats Act, 1973 — Section 56Gujarat Municipalities Act, 1963 — Section 36
High Courts22 Nov 2021Allowed
Samir S/O Kadir Ahamad Pathan Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 302Gujarat Police Act, 1951 — Section 135
High Courts22 Nov 2021Allowed
Omkarsing Vasudevsing Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 325, 385, 387
High Courts22 Nov 2021Allowed
Vishal @ Vishnusinh Rajusinh Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0038
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 6, 11, 12,17, 18
High Courts22 Nov 2021Allowed
Rakeshbhai Bachubhai Mohaniya Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0036
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 380, 411, 413, 457
High Courts22 Nov 2021Allowed
Suryakant Swai Sudhanya Swai Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 201, 302Gujarat Police Act, 1951 — Section 135(1)
High Courts22 Nov 2021Allowed
Ajitkumar Chandrapal Sinh Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471
High Courts22 Nov 2021Allowed
Krishna Gopal Rajgadiya Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts22 Nov 2021Allowed
Uttamram Rajaram Shinde Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 114, 306, 498A
High Courts22 Nov 2021Allowed
Ghanshyambhai Amarshibhai Lakhani Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0031
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts22 Nov 2021Allowed
Yogesh Navinchandra Ravani Vs Rajiben Jenaji
Gujarat High Court · (2021) 11 GUJ CK 0030
Constitution Of India, 1950 — Article 14, 19, 226Gujarat Land Revenue Rules, 1972 — Rule 106, 107(1), 107(2), 107(3), 107(4), 107(5), 108Gujarat Land Revenue Code, 1879 — Section 65, 204, 205, 206
High Courts18 Nov 2021Disposed Of
Arzoo Ramanlal Tapiawala Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0029
Gujarat State Judicial Service Rules, 2005 — Rule 5(1), 5(1)(ii)
High Courts17 Nov 2021
Rajesh Manibhai Patel & 1 Other(S) Vs Gmers Medical College Himmatnagar Through Dean And Additional Dean As I/C Dean & 2 Other(S)
Gujarat High Court · (2021) 11 GUJ CK 0028
High Courts16 Nov 2021Allowed
Mahezbin Mohammad Arif Kureshi Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0027
Constitution Of India, 1950 — Article 226
High Courts15 Nov 2021 Dismissed
Mayurkumar Narsingbhai Damor Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 405, 439Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66(d)
High Courts15 Nov 2021Allowed
Ramu @ Kalu @ Tushar Anilgiri Goswami Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307Arms Act, 1959 — Section 25(1b)(a), 27(1)(2), 29
High Courts15 Nov 2021Allowed
Mahesh @ Mahendrabhai Tapubhai Vagh Vs State Of Gujarat
Gujarat High Court · (2021) 11 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354, 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 8, 17