High Courts06 Dec 2021
Amratbhai Bhuva Vs Resident Collector
Gujarat High Court · (2021) 12 GUJ CK 0027
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 2 of 44
High Courts06 Dec 2021Disposed Of
Shree Somnath Mahadev Mandir Ane Te Angeni Milkat Desra Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0023
Gujarat Town Planning And Urban Development Act, 1976 — Section 33, 68
High Courts03 Dec 2021 Dismissed
Ambuja Cements Ltd - Through Authorized Signatory Vs Gohil Ni Khan Gram Panchayat & 4 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0007
Constitution Of India, 1950 — Article 226Bombay Land Revenue Code, 1879 — Section 65Gujarat Panchayats Act, 1993 — Section 105
High Courts02 Dec 2021
ING BANK NV Vs M V ECO (IMO - 9626900) ( EX Name Copenship Eco )
Gujarat High Court · (2021) 12 GUJ CK 0022
High Courts02 Dec 2021Disposed Of
Kotak Mahindra Bank Ltd Vs Official Liquidator Of Gujarat B.D. Luggage Ltd.(In Liquidation)
Gujarat High Court · (2021) 12 GUJ CK 0021
High Courts02 Dec 2021Allowed
Sujitkumar Bhimsinh Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0018
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 14(A)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 302, 323Gujarat Police Act, 1951 — Section 135
High Courts02 Dec 2021Disposed Of
Nishitaben Krunal Soni Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0017
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14A, 18Indian Penal Code, 1860 — Section 294(b), 323, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts02 Dec 2021
Chaturbhai Bhagvanijibhai Bhadja Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0016
Indian Penal Code, 1860 — Section 376(1), 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2), 14A
High Courts02 Dec 2021Allowed
Kalpeshbhai S/O Vasudevbhai Barot Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29, 37
High Courts02 Dec 2021Allowed
Rahulbhai Jayeshbhai Raghvani Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 120(B), 302, 323, 365, 504Gujarat Police Act, 1951 — Section 135
High Courts02 Dec 2021 Dismissed
Ashwinbhai Amrutbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0013
High Courts02 Dec 2021Disposed Of
Jasvant S/O Babulal Kotecha Vs Real Estate Regulatory Authority
Gujarat High Court · (2021) 12 GUJ CK 0001
Real Estate (Regulation And Development) Act, 2016 — Section 29, 31
High Courts01 Dec 2021
Ashokkumar Chhaganbhai Patel Vs Urvi Ninad Vora
Gujarat High Court · (2021) 12 GUJ CK 0033
Code Of Civil Procedure, 1908 — Order 43
High Courts01 Dec 2021Disposed Of
Gangaben Kalidas Dabhi Wd/O Kalidas Nathabhai Vs Textile Labour Association
Gujarat High Court · (2021) 12 GUJ CK 0020
High Courts01 Dec 2021Disposed Of
OL Of M/S. Migweld Machines Ltd. (In Liqn.) Vs Natpur Co-Op Bank Ltd. (In Liqn)
Gujarat High Court · (2021) 12 GUJ CK 0012
High Courts01 Dec 2021Disposed Of
OL Of M/S Gujarat Telephone Cables Ltd. (In Liqn) Vs Rachana B. Sharma
Gujarat High Court · (2021) 12 GUJ CK 0011
High Courts01 Dec 2021Disposed Of
Vijay Hathising Shah Vs State Of Gujarat
Gujarat High Court · (2021) 12 GUJ CK 0010
High Courts01 Dec 2021Disposed Of
Mahesh Palabhai Parmar Poa Of Manjulaben Mahesh Parmar Vs Ahmedabad Municipal Corporation & 1 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0009
High Courts01 Dec 2021Allowed
Nitesh Gaurishankar Joshi Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2021) 12 GUJ CK 0008
High Courts01 Dec 2021Disposed Of
Adish Mahavirprashad Jain Vs Sub Registrar Sanand
Gujarat High Court · (2021) 12 GUJ CK 0006
Registration Act, 1908 — Section 36