High Courts22 Jan 2021Allowed
Lakshminarsinha Balramdu Vishvanath Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0027
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 134, 177, 184
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 44 of 44
High Courts22 Jan 2021Dismissed
Ramanbhai Bholidas Patel Thro Priyesh Ramanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 01 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 167, 209, 309, 397, 397(2), 401Indian Penal Code, 1860 — Section 120(B), 420, 465, 467, 468, 471
High Courts22 Jan 2021Allowed
Oriental Insurance Company Limited (Subsidiary Of Gen. In Vs Omkarsinh Harischandrasinh Jadeja & 4 Other(s)
Gujarat High Court · (2021) 01 GUJ CK 0022
Motor Vehicles Act, 1988 — Section 173
High Courts22 Jan 2021Dismissed
Chandanji Talaji Thakor & 2 Other(s) Vs State Of Gujarat & 2 Other(s)
Gujarat High Court · (2021) 01 GUJ CK 0021
Constitution Of India, 1950 — Article 226Maharashtra Specified Co-Operative Societies Elections To Committees Rules, 1971 — Rule 3(j), 34(8)Hemchandracharya North Gujarat University Act, 1986 — Section 5, 15, 16, 19, 19(1)(vii), 76, 77, 144T