High Courts30 Dec 2009
Ashaben Naileshbhai Shah Vs State of Gujarat and Another
Gujarat High Court · (2010) 2 GLH 731
Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 1 of 49
High Courts26 Dec 2009Allowed
Prafulchandra V. Patel and Others Vs State Bank of India and Others
Gujarat High Court · AIR 2010 Guj 46 : (2010) 1 GLH 720 : (2010) 2 GLR 1483
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, 94Constitution of India, 1950 — Article 21 , 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts24 Dec 2009Dismissed
State of Gujarat Vs Hasmukhlal Shivlal Khara (Firm) and Others
Gujarat High Court · (2009) 12 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 14
High Courts23 Dec 2009Allowed
Commissioner of Customs Vs Rajnarayan Jwalaprasad
Gujarat High Court · (2010) 259 ELT 544
High Courts23 Dec 2009Dismissed
Cosmos Trading Company Vs Commissioner of Customs
Gujarat High Court · (2010) 257 ELT 329
Customs Act, 1962 — Section 114, 125, 130A
High Courts23 Dec 2009
The Sort Financial Services Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 20 STR 24
Constitution of India, 1950 — Article 226, 227Finance Act, 2008 — Section 94
High Courts23 Dec 2009Dismissed
Dahyabhai K. Solanki Vs Industrial Chemicals Works and Others
Gujarat High Court · (2009) 12 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 44
High Courts23 Dec 2009Dismissed
Zakirhussain Shakurbhai Shaikh Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 1558
Criminal Procedure Code, 1973 (CrPC) — Section 102(3), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 29, 35, 42
High Courts23 Dec 2009Dismissed
R.A. Shaikh Paper Mills Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 258 ELT 198
High Courts22 Dec 2009Dismissed
Yogeshkumar Chambpaklal Shah Vs State of Gujarat and Another
Gujarat High Court · (2009) 12 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1A)(A)(M), 7(1)(5)
High Courts22 Dec 2009
Maharajsingh Dinsasingh Bhadoria and Others Vs Surendra C. Zaveri and Another
Gujarat High Court · (2009) 12 GUJ CK 0055
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts22 Dec 2009
Ganeshbhai Jakshibhai Bharwad and Others Vs State of Gujarat and Others
Gujarat High Court · (2009) 12 GUJ CK 0027
Antiquities and Art Treasures Act, 1972 — Section 25(1)Arms Act, 1959 — Section 25(1)(A)(B), 27Bombay Police Act, 1951 — Section 135
High Courts22 Dec 2009Dismissed
State of Gujarat on behalf of M.F. Joshi Vs Khijadiya Gram Panchayat and Others
Gujarat High Court · (2009) 12 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Minimum Wages (Central) Rules, 1950 — Rule 22(A), 25(2), 26(1), 26(5)
High Courts22 Dec 2009
Jaydipsinh Prabhatsinh Jhala and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) CriLJ 2462 : (2010) 51 GLR 635 : (2010) 5 RCR(Civil) 762 : (2010) 5 RCR(Criminal) 31
Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 12(4), 12(5), 18
High Courts21 Dec 2009Dismissed
Popatbhai Rajanbhai Patani Vs Raimalbhai Popatbhai Pattani
Gujarat High Court · (2009) 12 GUJ CK 0058
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts21 Dec 2009Dismissed
Deepakbhai Babubhai Pattani Heirs of Deceased Babubhai Vs Raimalbhai Popatbhai Pattani
Gujarat High Court · (2009) 12 GUJ CK 0057
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts21 Dec 2009Dismissed
Zarina Gulam Haji Bhat, Suresh Sakhraj Gupta and Abdul Ahad Shaikh Appellants Original Accused Vs State of Gujarat and Another
Gujarat High Court · (2009) 12 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 30Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29, 53, 67, 8
High Courts21 Dec 2009
Kishorbhai Chunilal Talpada and 8 Others Vs Ushaben
Gujarat High Court · (2009) 12 GUJ CK 0045
Penal Code, 1860 (IPC) — Section 114, 494, 498A, 506(2)
High Courts21 Dec 2009Dismissed
Chakabhai Kalabhai Patani Vs Raimalbhai Popatbhai Pattani
Gujarat High Court · (2009) 12 GUJ CK 0026
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts21 Dec 2009
Union Bank of India Vs Chairperson, The Debts Recovery Appellate Tribunal and Others
Gujarat High Court · AIR 2010 Guj 63 : (2010) 1 GLH 443
Constitution of India, 1950 — Article 227Gujarat Agricultural Produce Markets Act, 1963 — Section 27(5)Limitation Act, 1963 — Section 10, 11, 12, 13, 14