High Courts21 Jan 2009Dismissed
Commissioner of Cus. and C. Ex. Vs Shivam Synthetics
Gujarat High Court · (2010) 258 ELT 30
COURT ARCHIVE
Gujarat High Court judgments, 2009
963 judgments · page 48 of 49
High Courts21 Jan 2009Dismissed
Vijay Ranglal Chorasiya and Others Vs State of Gujarat
Gujarat High Court · (2009) 01 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 389, 428Evidence Act, 1872 — Section 7, 8Penal Code, 1860 (IPC) — Section 120B, 302, 34, 341, 342
High Courts21 Jan 2009Allowed
Arvindbhai @ Hadiyo Khimjibhai Solanki Vs Commissioner of Police and Others
Gujarat High Court · (2009) 01 GUJ CK 0031
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts21 Jan 2009Allowed
Danish Gulam Mohammad Bagwan Vs State of Gujarat and Others
Gujarat High Court · (2009) 01 GUJ CK 0021
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts21 Jan 2009
Nilesh Purshottambhai Bhanderi and Another Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 548 : (2009) 2 GLR 997
Criminal Procedure Code, 1973 (CrPC) — Section 313, 377, 378, 397, 401Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts20 Jan 2009
Manor Investment Company Limited Vs Haribhai Dahyabhai Patel
Gujarat High Court · (2009) 4 LLJ 89
Industrial Disputes Act, 1947 — Section 25(F)
High Courts19 Jan 2009
Ahmedabad Municipal Transport Services Vs Saraswatiben Poonamchand Chauhan
Gujarat High Court · (2009) 01 GUJ CK 0002
High Courts17 Jan 2009
Talod Gruh Udhyog Vs Bahuchar Gruh Udhyog
Gujarat High Court · (2009) 1 GLH 228 : (2009) 1 GLR 452
Constitution of India, 1950 — Article 227
High Courts16 Jan 2009Allowed
Premjibhai Bachubhai Khasiya Vs State of Gujarat and Another
Gujarat High Court · (2009) CriLJ 2888 : (2009) 2 GLR 1268 : (1999) 4 RCR(Criminal) 186 : (2009) 4 RCR(Criminal) 186
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 112, 45, 9Penal Code, 1860 (IPC) — Section 114, 363, 366, 376, 506(2)
High Courts16 Jan 2009Dismissed
Amitkumar Bhikhala Jethva Vs Chief Election Officer
Gujarat High Court · (2009) 1 GLH 388
Constitution of India, 1950 — Article 226Representation of the People Act, 1950 — Section 17, 31
High Courts16 Jan 2009
In Re: Essar Shipping Ports and Logistics Ltd.
Gujarat High Court · (2009) 149 CompCas 417
Companies Act, 1913 — Section 153, 153(5), 153(6), 3Companies Act, 1956 — Section 2(7), 390, 391, 392, 393Companies Act, 2001 — Section 345, 4(2), 4(3)
High Courts15 Jan 2009
Sanjay @ Raj Dilipbhai Joshi Vs Commissioner of Police and Others
Gujarat High Court · (2009) 01 GUJ CK 0051
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts15 Jan 2009
Gujarat Industrial Investment Corporation Ltd. Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 816
State Financial Corporations Act, 1951 — Section 29, 29(1), 29(2)
High Courts15 Jan 2009
Vijaysingh Shreesudharsing Kusvah Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 231
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 22, 23
High Courts13 Jan 2009
Manchiben Thakorebhai Prabhubhai Patel and Others Vs Compt Authority and Another
Gujarat High Court · (2009) 01 GUJ CK 0046
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 34, 6(1)
High Courts13 Jan 2009Dismissed
Kiritchandra Chinubhai Pandya Vs Central Bank of India and Others
Gujarat High Court · (2009) 121 FLR 1164 : (2009) 3 LLJ 408
High Courts12 Jan 2009Allowed
Paresh Chaturdas Patel Vs State of Gujarat
Gujarat High Court · (2009) 1 GLH 233
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202, 216, 258, 362Dowry Prohibition Act, 1961 — Section 4
High Courts12 Jan 2009
O.L. of Piramal Financial Services Ltd. Vs Decimal Systems Pvt. Ltd.
Gujarat High Court · (2009) 150 CompCas 546 : (2009) 91 SCL 31
Companies Act, 1956 — Section 441(2), 531, 531A, 536, 536(2)
High Courts12 Jan 2009
National Insurance Co. Ltd. Vs Monghiben Kodarbhai Parmar
Gujarat High Court · (2010) ACJ 429 : AIR 2009 Guj 72 : (2009) 1 GLR 765
Constitution of India, 1950 — Article 142Contract Act, 1872 — Section 25, 65Insurance Act, 1938 — Section 64VB
High Courts12 Jan 2009Dismissed
Indian Bank Vs Alltune Electronics Pvt. Ltd.
Gujarat High Court · AIR 2009 Guj 121 : (2010) 7 RCR(Civil) 1804
Constitution of India, 1950 — Article 227