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Gujarat High Court judgments, 1988

205 judgments · page 1 of 11

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High Courts30 Dec 1988

Roshanbibi Mohmadkhan Pathan Vs Commr. of Police and Another

Gujarat High Court · (1990) CriLJ 204

Bombay Prohibition Act, 1949 — Section 93Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 22(5), 22(6)
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High Courts29 Dec 1988

N.N. Patel Vs Regional Manager, State Bank of Bikaner and Jaipur and Another

Gujarat High Court · (1989) 2 GLR 844

State Bank of Bikaner and Jaipur (Officers) Service Regulations, 1979 — Regulation 19(1)
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High Courts28 Dec 1988

Rasiklal Damjibhai and Another Vs State of Gujarat and Others

Gujarat High Court · (1989) 2 GLR 1229

Motor Vehicles Act, 1939 — Section 129A, 129A, 2(29), 2(3), 42
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High Courts27 Dec 1988

Ahmedabad Gaila Lari Union Vs Municipal Corporation of Ahmedabad and Others

Gujarat High Court · (1989) 2 GLR 981

Bombay Provincial Municipal Corporations Act, 1949 — Section 314, 314
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High Courts26 Dec 1988

Saurashtra Auto Rickshaw Drivers Association Vs State of Gujarat and Another

Gujarat High Court · (1989) 2 GLR 921

Gujarat Essential Commodities (Licensing, Control and Stock Declaration) Order, 1981 — Clause 25, Clause 25, Clause 25(2)
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High Courts21 Dec 1988

K.N. Thanaki and Others Vs State of Gujarat and Another

Gujarat High Court · (1989) 2 GLR 1238

Constitution of India, 1950 — Article 14
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High Courts20 Dec 1988

Amreli District Panchayat Vs Deputy District Development Officer and Another

Gujarat High Court · (1989) 2 GLR 1152

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High Courts19 Dec 1988

Karsanbhai R. Patel Vs Ahmedabad Municipal Corporation and Another

Gujarat High Court · (1989) 2 GLR 782

Bombay Provincial Municipal Corporations Act, 1949 — Section 36(3), 36(3), 4Constitution of India, 1950 — Article 14, 16
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High Courts16 Dec 1988

Prabhavati B. Solanki Vs Commissioner of Wealth-tax

Gujarat High Court · (1988) 12 GUJ CK 0005

Income Tax Act, 1961 — Section 143(3), 156Wealth Tax Act, 1957 — Section 15, 16, 16(1), 17A
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High Courts14 Dec 1988

Parshottambhai Premjibhai Patelia Vs Superintending Engineer, Gujarat Electricity Board and Another

Gujarat High Court · (1990) CivCC 718 : (1989) 2 GLR 830

Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 409, 409, 467, 471, 471
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High Courts12 Dec 1988

Gujarat State Fertilizer Co. Ltd. Vs Sikka Digvijaygram, Joint Nagar Panchayat and Others

Gujarat High Court · (1989) 2 GLR 725

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 146Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 36
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High Courts09 Dec 1988

Govindbhai J. Rokkadkar Vs State of Gujarat and Others

Gujarat High Court · (1989) 1 GLR 345

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High Courts08 Dec 1988

Ahmadkhan Inyatkhan Vs Dt. Supdt. of Police, Banaskantha and Another

Gujarat High Court · (1990) 60 FLR 436 : (1989) 2 GLR 1301 : (1990) 1 LLJ 449

Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 14
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High Courts07 Dec 1988

Soni Varshaben Rasiklal Vs Director of Education and Another

Gujarat High Court · (1989) 2 GLR 907

Constitution of India, 1950 — Article 14, 14Gujarat Educational Institutions (Regulation) Act, 1984 — Section 13(1)(g), 13(1)(g)
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High Courts07 Dec 1988

Pravinkumar Manilal Mehta Vs Jyotindra M. Bhatt and Another

Gujarat High Court · (1989) 1 GLR 523

Criminal Procedure Code, 1973 (CrPC) — Section 244, 244, 245, 245, 246Penal Code, 1860 (IPC) — Section 206, 206
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High Courts06 Dec 1988

Atulkumar T. Jadwani (P.S.I.) Vs Deputy Inspector General of Police

Gujarat High Court · (1989) 1 GLR 494

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High Courts30 Nov 1988

Agricultural Produce Market Committee Vs State of Gujarat and Another

Gujarat High Court · (1989) 1 GLR 617

Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1), 11(1)(b), 11(1)(v), 11(2)
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High Courts24 Nov 1988

M.S. Desai and Co. Vs Hindustan Petroleum Corporation Ltd.

Gujarat High Court · (1989) 2 GLR 1014

Constitution of India, 1950 — Article 12, 12, 14, 14, 226
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High Courts19 Nov 1988

Saurashtra Cement and Chemicals Industries Ltd. and Others Vs Esma Industries P. Ltd. and Others

Gujarat High Court · (1990) 69 CompCas 372 : (1989) 2 GLR 541

Companies (Court) Rules, 1959 — Rule 2, 2, 6, 6, 9, 9Companies Act, 1956 — Section 10, 2, 397, 397(1), 398
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High Courts18 Nov 1988

Chhatrodia Jasuben Lakhman and Another Vs State of Gujarat and Another

Gujarat High Court · (1989) 2 GLR 1295

Gujarat Panchayats Act, 1961 — Section 21C(5), 21C(5)
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