High Courts21 Jan 1988
Indian Oil Corporation Ltd. Vs Amratlal Chimanlal and etc.
Gujarat High Court · AIR 1989 Guj 32 : (1988) 1 GLR 358
Land Acquisition Act, 1894 — Section 20, 50(2)
COURT ARCHIVE
Gujarat High Court judgments, 1988
205 judgments · page 11 of 11
High Courts20 Jan 1988
Modern Food Industries (India) Ltd. Vs M.D. Juvekar
Gujarat High Court · (1988) 1 GLR 481 : (1988) 2 LLJ 534
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 106(1), 106(2), 106(2), 124, 14Contract Act, 1872 — Section 23, 24
High Courts19 Jan 1988
Rana Narendrasinhji Jerawarsinhji and Others Vs Dipchand Jaterbhai and Co. and Others
Gujarat High Court · AIR 1988 Guj 226 : (1988) 2 GLR 849
Provincial Insolvency Act, 1920 — Section 6
High Courts18 Jan 1988
Habib Gulam Rasul Vs Punjabhai Bhagwanbhai (decd.) through his Heirs and Others
Gujarat High Court · (1988) 1 GLR 519
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32T, 32T, 37, 37(1)Constitution of India, 1950 — Article 227
High Courts01 Jan 1988
State of Gujarat Vs Swami Amar Jyoti Shyam
Gujarat High Court · (1989) CriLJ 501 : (1989) 1 GLR 217
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 160, 161Penal Code, 1860 (IPC) — Section 365, 366