Gujarat High Court Judgments 1982

Constitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 13, 14(2), 15, 15(1), 3Gujarat Rural Debtors Relief Rules, 1976 — Rule 4, 5

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High Courts28 Dec 1982

Babubhai Nagindas Shah Vs State and Others

Gujarat High Court · (1983) 1 GLR 784

Gujarat Municipalities Act, 1963 — Section 258, 258

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High Courts23 Dec 1982

Maniben and Another Vs Manibhai Mohangir Goswami and Another

Gujarat High Court · (1983) CriLJ 1935 : (1983) 1 GLR 394

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts23 Dec 1982

Gunvantlal Maganlal Pandya Vs Pranabkumar Kamda Kinker Mukharjee

Gujarat High Court · (1983) 1 GLR 495

Constitution of India, 1950 — Article 14Registration of Electors Rules, 1960 — Rule 13(2)Representation of the People Act, 1951 — Section 19A, 81

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High Courts23 Dec 1982

State of Gujarat Vs New Swadeshi Mills and etc.

Gujarat High Court · (1983) CriLJ 1268 : (1983) 1 GLR 594

Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 10

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High Courts23 Dec 1982

State Vs Bhavani Industries and Others

Gujarat High Court · (1983) 1 GLR 664

Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 468(2)

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High Courts21 Dec 1982

Sureshbhai K. Desai Vs State of Gujarat

Gujarat High Court · (1983) CriLJ 1684 : (1983) 1 GLR 364

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 145, 167, 202, 203, 204Limitation Act, 1963 — Section 5

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High Courts21 Dec 1982

Bank of Baroda Vs Manva Bone Mills and Others

Gujarat High Court · (1983) 2 GLR 1025

Civil Procedure Code, 1908 (CPC) — Section 34, 34

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High Courts21 Dec 1982

Khodabhai Manibhai Vs The United India Insurance Co. Ltd.

Gujarat High Court · AIR 1983 Guj 189

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, 24

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High Courts20 Dec 1982

Mohamad Hanif Usmanbhai Vs Soni Nurmohamad Usmanbhai and Bros. and Another

Gujarat High Court · (1983) 1 GLR 786

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High Courts15 Dec 1982

Bharat Oil Depo Vs Pari Prafulchandra Kantilal and Others

Gujarat High Court · (1983) 1 GLR 620

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Gujarat High Court judgments, 1982