High Courts21 Dec 1954
Kanbi Babu Vs The State
Gujarat High Court · (1955) CriLJ 1522
Evidence Act, 1872 — Section 114, 27Penal Code, 1860 (IPC) — Section 302, 397
COURT ARCHIVE
Gujarat High Court judgments, 1954
18 judgments · page 1 of 1
High Courts24 Nov 1954Dismissed
Firm Nanji Premji Bhadlawala and Others Vs Evacuee Property
Gujarat High Court · (1954) 11 GUJ CK 0001
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 19, 223, 226, 32
High Courts09 Oct 1954
Commissioner of Sales Tax Vs Dhrangadhra Chemical Works Ltd.
Gujarat High Court · AIR 1956 Guj 9 : AIR 1954 Guj 9 : (1956) 7 STC 513
Constitution of India, 1950 — Article 286
High Courts01 Oct 1954
State Vs Koli Jeram Dua
Gujarat High Court · (1955) CriLJ 1628
Penal Code, 1860 (IPC) — Section 302, 84
High Courts17 Sept 1954
Vaghji Nanji Vs The State
Gujarat High Court · (1955) CriLJ 1520
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts13 Aug 1954Dismissed
Raichand Amulakh Vs Gandbi Manekchand Rufehnath
Gujarat High Court · (1954) 08 GUJ CK 0002
Civil Procedure Code, 1908 (CPC) — Section 43(1), 48, 48(1), 48(2)
High Courts31 Jul 1954Dismissed
Bhiklmblia Harisinhji and Another Vs Rana Nanubht Ratansing
Gujarat High Court · (1954) 07 GUJ CK 0005
Contract Act, 1872 — Section 70Registration Act, 1908 — Section 9Transfer of Property Act, 1882 — Section 68, 68(1)
High Courts31 Jul 1954
Bharwad Vibha Ghora Vs State
Gujarat High Court · AIR 1955 Guj 1 : (1955) CriLJ 23
Penal Code, 1860 (IPC) — Section 100, 300, 304
High Courts27 Jul 1954
Sindhi Nyalchand Kevalram and Others Vs The State
Gujarat High Court · (1955) CriLJ 1633
Penal Code, 1860 (IPC) — Section 114, 161, 165A
High Courts30 Apr 1954Dismissed
Bai Shri Arunkumari Vs Jhala Harpalsingh Natwarsingh
Gujarat High Court · (1954) 04 GUJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104(1), 104(2), 4Guardians and Wards Act, 1890 — Section 25, 9(1)High Court Ordinance — Section 22(1) , 22(2)
High Courts28 Apr 1954
Soni Bachubhai Jinabhai and Others Vs State
Gujarat High Court · AIR 1954 Guj 155 : (1955) CriLJ 74
Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 161, 366, 494, 498
High Courts12 Apr 1954
Kanbi Govinda Hira and Others Vs State
Gujarat High Court · AIR 1954 Guj 156 : (1955) CriLJ 77
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts31 Mar 1954Allowed
Mehr Lila Meraman and Another Vs State
Gujarat High Court · (1954) 03 GUJ CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 392, 394
High Courts18 Mar 1954
Aher Karna Rukhad Vs State
Gujarat High Court · AIR 1954 Guj 2 : (1955) CriLJ 27
Penal Code, 1860 (IPC) — Section 323, 324
High Courts26 Feb 1954
Hati Nathubhai Mulubhai Vs State and Another
Gujarat High Court · AIR 1954 Guj 41 : (1955) CriLJ 838
Criminal Procedure Code, 1898 (CrPC) — Section 522, 522, 561A
High Courts26 Feb 1954
Pola Shambhu Vs Velji Narshi
Gujarat High Court · (1955) CriLJ 1398
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145, 145(1), 145(1), 537
High Courts26 Feb 1954
Saubhagchand M. Doshi Vs State of Saurashtra
Gujarat High Court · (1954) 02 GUJ CK 0004
Bombay Civil Services Rules, 1959 — Rule 165A, 33, 49Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 228, 309, 310, 311
High Courts11 Jan 1954
Kadiya Kanbi Bhavan Manji Vs Ismail Mamad and Another
Gujarat High Court · AIR 1954 Guj 32 : (1955) CriLJ 274
Penal Code, 1860 (IPC) — Section 380, 457