High Courts26 Dec 1985
Pramod Gohel and Others Vs Divyaben Tushar Jhala and Others
Gujarat High Court · (1987) 62 CompCas 668
COURT ARCHIVE
Gujarat High Court judgments, 1985
312 judgments · page 1 of 16
High Courts24 Dec 1985
Darbara Singh and Co. Vs State of Gujarat
Gujarat High Court · (1986) 1 GLR 518
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1963 — Section 4
High Courts24 Dec 1985
Valiben Hirabhai Bajania Vs Gujarat State Road Transport Corporation
Gujarat High Court · (1986) 2 GLR 907
High Courts23 Dec 1985
Gujarat State Road Transport Corporation Vs Rasiklal Jadavji Patel and Another
Gujarat High Court · (1986) 1 ACC 579
High Courts18 Dec 1985
Gujarat State Civil Supplies Corporation Ltd. Vs Bharat Petroleum Corporation Ltd. and Others
Gujarat High Court · (1986) 1 GLR 585
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 12, 14, 14
High Courts18 Dec 1985
Patel Bhailalbhai Talsibhai Vs Chandulal Girdharlal
Gujarat High Court · (1986) 2 GLR 990
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28
High Courts18 Dec 1985
Pravinchandra Ravjibhai Amin Vs Babubhai Chhotabhai Patel
Gujarat High Court · (1986) 2 GLR 1405
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3ACivil Procedure Code, 1980 — Rule 3A
High Courts17 Dec 1985
Chimanlal Estate Owners Association Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (1986) 2 GLR 1323
Bombay Town Planning Act, 1954 — Section 12, 13, 7, 7Constitution of India, 1950 — Article 14Gujarat Town Planning and Urban Development Act, 1976 — Section 26, 26, 9
High Courts17 Dec 1985
The United India Fire and General Insurance Co. Ltd. Vs Narendra Kumar Devshi through L.Rs.'' and Others
Gujarat High Court · (1986) 1 ACC 95 : (1987) ACJ 511
High Courts17 Dec 1985
The New India Assurance Co. Ltd. Vs Minor Manohar Lal Lilaram by his guardian Lilaram Velaram Devrajani and Others
Gujarat High Court · (1986) 2 ACC 115
High Courts17 Dec 1985
State of Gujarat Vs Patel Shankerlal Bhabhaidas
Gujarat High Court · (1987) 1 GLR 192
Criminal Procedure Code, 1973 (CrPC) — Section 167, 193, 193Essential Commodities Act, 1955 — Section 12A, 12A, 12AA(1)(d), 12AA(1)(e), 12AA(1)(e)
High Courts13 Dec 1985
Ambalal Sarabhai Enterprises Ltd. Vs Swastik Household and Industrial Products P. Ltd.
Gujarat High Court · (1985) 12 GUJ CK 0029
Companies Act, 1956 — Section 382, 91Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 23, 23(1)
High Courts13 Dec 1985
Som Bahadur Gurung and Another Vs State of Gujarat and Others
Gujarat High Court · (1986) 2 GLR 1352
Air Force Act, 1950 — Section 164Criminal Procedure Code, 1973 (CrPC) — Section 4, 4(2), 428, 428, 5Navy Act, 1957 — Section 151
High Courts12 Dec 1985
Gafurbhai Hussainbhai Shaikh Vs Yusuf Ibrahim Patel and Others
Gujarat High Court · (1986) 1 ACC 534 : (1986) ACJ 872
High Courts12 Dec 1985
Pinalshah Haji Jamalshah Vs State of Gujarat and Another
Gujarat High Court · (1986) 1 GLR 535
High Courts11 Dec 1985
New India Assurance Co. Ltd. Vs Manjulaben and Others
Gujarat High Court · (1986) 1 ACC 106
High Courts11 Dec 1985
Kapadwanj Nagarpalika Vs Bharat Petroleum Corporation Ltd.
Gujarat High Court · (1986) 2 GLR 1410
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 4Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts11 Dec 1985
Himatlal Jivabhai Patel and Others Vs Food Corporation of India and Others
Gujarat High Court · (1986) 2 GLR 1019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Penal Code, 1860 (IPC) — Section 405, 405
High Courts09 Dec 1985
Chinubhai Mohanbhai Patel and Another Vs Ahmedabad Municipal Transport Corporation and Others
Gujarat High Court · (1986) 1 ACC 584 : (1987) ACJ 517
Fatal Accidents Act, 1855 — Section 1A, 1A
High Courts09 Dec 1985
Baroda Cement and Chemicals Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1986) 53 CTR 260 : (1986) 158 ITR 636
Income Tax Act, 1961 — Section 2(14), 2(47), 43(5), 45, 48Transfer of Property Act, 1882 — Section 6